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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX vs DML EXIM PVT LTD

TAXAP/618/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs ZAVERI AND CO.

TAXAP/578/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs MADHUR CAPITAL AND FINANCE LTD

TAXAP/567/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISIONER OF INCOME TAX II vs JAY INFRA TRADE PVT LTD

TAXAP/562/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs BALAJI WAFERS PVT.LTD.

TAXAP/540/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX II vs ICON DATA MANAGEMENT LTD

TAXAP/534/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - VII vs KIRANBEN B. GOHIL

TAXAP/528/201410/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

INCOME TAX OFFICER vs BHARAT SANCHAR NIGAM LIMITED

TAXAP/49/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX VI vs PURSHOTTAM B PITRODA/MISTRY

TAXAP/488/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX VI vs PURSHOTTAM B PITRODA/MISTRY

TAXAP/487/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

INCOME TAX OFFICER vs BHARAT SANCHAR NIGAM LIMITED

TAXAP/48/201610/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX 2 RAJKOT vs RAJKOT DISTRICT CO. OPERATIVE BANK LTD

TAXAP/434/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX (CENTRAL) I vs SUMILON INDUSTRIES LTD

TAXAP/405/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX - V vs INTERCONTINENTAL (INDIA) NOW KNOWN AS M/S ADANI TRADELINKS

TAXAP/403/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs KANDLA PORT TRUST

TAXAP/403/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX (TDS) vs KANDLA PORT TRUST

TAXAP/402/201210/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX -II vs MASTEK LIMITED

TAXAP/400/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX -II vs JAY CHEMICAL INDUSTRIES LTD

TAXAP/399/201310/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX RAJKOT II vs BALAJI WAFERS PVT LTD

TAXAP/374/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX RAJKOT II vs BALAJI WAFERS PVT LTD

TAXAP/373/201510/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA