ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs ARVINDBHAI P. PATEL
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 1 vs ESTATE OF LATE SHRIMANT MAHARANI SHANTADEVI GAEKWAD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs GUJARAT CO. OP. MILK MARKETING FEDERATION LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs GUJARAT CO. OP. MILK MARKETING FEDARATION LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI
M/S ADANI ENTERPRISE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)
E-INFOCHIPS LIMITED vs ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1)
KHEMCHAND RAJARAM KOSHTI vs CHIEF COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX(EXEMPTIONS), vs BOCHASANWASI SHRI AKSHAR PURSHOTTAM PUBLIC CABLE TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX(EXEMPTIONS), vs BOCHASANWASI SHRI AKSHAR PURSHOTTAM PUBLIC CABLE TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GUJARAT STATE FINANCIAL SERVICES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
M/S CHECKMATE FACILITY AND ELECTRONIC SOLUTIONS PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GUJARAT STATE FINANCIAL SERVICES LTD
COMMISSIONER OF INCOME TAX vs M/S VEEKAY PRINTS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX vs M/S VEEKAY PRINTS PVT LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA