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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-II vs G M M P FAULDER LTD

TAXAP/1094/201127/11/2018

COMMISSIONER OF INCOME TAX-II vs GUJARAT INFOVISION PVT LTD

TAXAP/300/201427/11/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-2, vs ELCON EXPORTS PVT. LTD.

TAXAP/241/201727/11/2018

THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD

TAXAP/600/201527/11/2018

THE PR. COMMISSIONER OF INCOME TAX, RAJKOT - 1 vs JAGVEERSINGH G. KALRA

TAXAP/1305/201826/11/2018

PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA-3 vs SAMRUDHHI DEVELOPERS

TAXAP/1297/201826/11/2018

TROPICAL CLOTHING CO. PVT. LTD vs COMMISSIONER OF CENTRAL EXCISE,CUSTOMS SERVICE TAX, DAMAN

TAXAP/676/201622/11/2018

M/S ADANI INFRASTRUCTURE AND DEVELOPERS PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1)

SCA/14461/201820/11/2018

ADDITIONAL DIRECTOR OF INCOME TAX(INVESTIGATION) vs PRAVINCHANDRA MANILAL MODI

SCA/10666/201619/11/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs RITABEN PARSHOTTAMDAS PATEL

TAXAP/1291/201819/11/2018

PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL AHMEDABAD vs PLASTENE INDIA LTD

TAXAP/1284/201819/11/2018

MUKESHKUMAR PRABHATBHAI DESAI vs INCOME TAX OFFICER WARD 2(3)(4)

SCA/13571/201829/10/2018

PURVIBEN SNEHALBHAI PANCHHIGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)

SCA/16725/201829/10/2018

PRINCIPAL COMMSSIONER OF INCOME TAX 2 vs SHITAL PIYUSHBHAI PATEL

TAXAP/1280/201829/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

PRINCIPAL COMMISSIONER OF INCOME TAX 2, VADODARA vs RITAL R. PATEL

TAXAP/1278/201829/10/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs STOVEC INDUSTRIES LTD.

TAXAP/1274/201829/10/2018

NIMA SPECIFIC FAMILY TRUST vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(2)

SCA/7075/201823/10/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs ARVINDBHAI P. PATEL

TAXAP/1264/201823/10/2018

COMMISSIONER OF INCOME TAX 1 vs SHARAD MOHANLAL SHAH

TAXAP/489/201823/10/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs M/S SHYAM CORPORATION

TAXAP/1263/201823/10/2018