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ITAT Delhi Bench

74,888 judgments

DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI

ITA 6434/DEL/2026[2010-11]Status: Disposed29/9/2026AY 2010-11

SURENDER KUMAR GUPTA,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), NEW DELHI

ITA 5075/DEL/2026[2020-2021]Status: Disposed29/9/2026AY 2020-2021

ANIL KUMAR TIWARI,DELHI vs INCOME TAX OFFICER WARD 60(4) DELHI, NEW DELHI

ITA 4971/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13

FORERUNNER CAPITAL INVESTMENTS LIMITED,DELHI vs WARD 9(1), DELHI, AO NO. 92, RANGE CODE-40, C.R. BUILDING, DELHI

ITA 4970/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18

SUBHASH CHAND JAIN,NEW DELHI vs INCOME TAX OFFICER WARD 29(1), CIVIC CENTRE, NEW DELHI

ITA 3514/DEL/2026[2012-13]Status: Heard29/9/2026AY 2012-13

JHM DEVELOPERS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER 13(3), DELHI

ITA 3344/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13

NAKUL RAJGARHIA,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, JHANDEWALAN

ITA 3134/DEL/2026[2019-20]Status: Disposed29/9/2026AY 2019-20

NAKUL RAJGARHIA AND SONS HUF,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, JHANDEWALAN

ITA 3133/DEL/2026[2019-20]Status: Disposed29/9/2026AY 2019-20

NAKUL RAJGARHIA AND SONS HUF ,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI , JHANDEWALAN

ITA 3132/DEL/2026[2018-19]Status: Disposed29/9/2026AY 2018-19

ARCHANA GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52(1), DELHI, NEW DELHI

ITA 3123/DEL/2026[2022-23]Status: Disposed29/9/2026AY 2022-23

INDAG RUBBER LTD.,NEW DELHI vs DCIT, CIRCLE 10(1), NEW DELHI

ITA 3106/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18

MATA DHAN KAUR PUBLIC SCHOOL (PART OF CHOUDHARY MEER SINGH SCOIETY),DELHI vs INCOME TAX OFFICER, WARD EXEMPTION 1(4), DELHI, DELHI

ITA 3096/DEL/2026[2018-19]Status: Disposed29/9/2026AY 2018-19

INDIAN ROADS CONGRESS,NEW DELHI vs INCOME TAX EXEMPTION, WARD 1(2), NEW DELHI

ITA 1516/DEL/2026[2012 - 2013]Status: Disposed29/9/2026

DCIT CENTRAL CIRCLE-28, NEW DELHI, DELHI vs M/S AMAN BUILDWELL PVT LTD, DELHI

ITA 1464/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13

DCIT CENTRAL CIRCLE-28, NEW DELHI, DELHI vs M/S AMAN BUILDWELL PVT LTD, DELHI

ITA 1463/DEL/2026[2011-12]Status: Disposed29/9/2026AY 2011-12

M D OVERSEAS PRIVATE LIMITED, NEW DELHI vs DCIT CENTRAL CIRCLE 14 , DELHI

ITA 1354/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14

BLUE BELL PROMOTERS P.LTD,INDORE vs ACIT, CIRCLED-5(1), NEW DELHI

ITA 8201/DEL/2019[2011-12]Status: Disposed29/9/2026AY 2011-12

PRADEEP KUMAR AGRAWAL,MEERUT vs AO NFAC, MEERUT

ITA 8224/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14

DIL RAJ KAUR,WAZIRPUR III WEST DELHI vs ITO WARD 34(1), DELHI

ITA 7712/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX , DELHI vs ENDOVISION ELECTRONICS, DELHI

ITA 7580/DEL/2026[2021]Status: Disposed29/9/2026