← All Benches
ITAT Delhi Bench
74,888 judgments
SURENDRA KUMAR (LEGAL HEIR OF SHRI NATTHU SINGH),GAUTAM BUDH NAGAR vs WARD 5(2)(1), NOIDA
ITA 7432/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
AMBICA AGGARWAL,DELHI vs ITO, WARD -34(1), DELHI
ITA 7412/DEL/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
YOGESH THAKRAL,DELHI vs ITO WARD 30(5), DELHI
ITA 7406/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
AMARDEEP SINGH,HISAR vs INCOME TAX OFFICER, AAYAKAR BHAWAN,
ITA 7383/DEL/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
KULDIP KOHI,WEST DELHI vs ITO WARD 45(1), DELHI
ITA 7358/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6800/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6799/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs NEW AGE INFOSYS PRIVATE LIMITED, DELHI
ITA 6798/DEL/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6600/DEL/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6599/DEL/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL
ITA 6598/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
VIDYA BHARTI INSTITUTE OF TRAINING AND RESEARCH TRUST, KURUKSHETRA,KURUKSHETRA vs CIT EXEMPTIONS CHANDIAGRH, CHANDIGARH
ITA 6592/DEL/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
VIDYA BHARTI INSTITUTE OF TRAINING AND RESEARCH TRUST, KURUKSHETRA,KURUKSHETRA vs CIT EXEMPTIONS CHANDIAGRH, CHANDIGARH
ITA 6591/DEL/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
PARAM DAIRY LIMITED,DELHI vs DCIT, DELHI, DELHI
ITA 6196/DEL/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
SURAJ DEVI CHARITABLE TRUST,PUNE vs WARD EXEMP 2(2), DELHI, NEW DELHI
ITA 6151/DEL/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
SURAJ DEVI CHARITABLE TRUST,PUNE vs WARD EXEMP 2(2), DELHI, NEW DELHI
ITA 6150/DEL/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
VOCATIONAL EDUCATION FOUNDATION,DELHI vs CIT (E), LUCKNOW
ITA 6096/DEL/2026[-]Status: Disposed29/9/2026
VOCATIONAL EDUCATION FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTON), LUCKNOW
ITA 6095/DEL/2026[-]Status: Disposed29/9/2026
KALPANA MISRA,GAUTAM BUDDHA NAGAR vs ITO WARD 28(1), DELHI
ITA 5270/DEL/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
HARJINDER SINGH VEDI,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE
ITA 5085/DEL/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
