← All Benches
ITAT Delhi Bench
74,888 judgments
SHYAM SUNDER,BALLABGARH vs ITO, WARD 2(3), FARIDABAD
ITA 1267/DEL/2026[2013-14]Status: Disposed30/9/2026AY 2013-14
SINDHU FARMS PVT LTD,GURUGRAM vs DCIT, ROHTAK
ITA 8194/DEL/2025[2020-21]Status: Disposed30/9/2026AY 2020-21
MITSUBISHI ELECTRIC EUROPE B.V.,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 1948/DEL/2025[2022-23]Status: Disposed30/9/2026AY 2022-23
KAIROSOFT AI SOLUTIONS LIMITED FORMERLY PANKAJ PIYUSH TRADE AND INVESTMENT LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31 DELHI & ANR.
W.P.(C)/15667/202529/9/2026
PREETI CHADHA vs INCOME TAX OFFICER, WARD 62(1), DELHI & ORS.
W.P.(C)-580/202429/9/2026
RAJIV KUMAR RISHI & ORS. vs CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMSCENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS & ORS.
W.P.(C)-10083/202529/9/2026
360 ONE OPPORTUNITIES FUND 10,MAURITIUS vs ACIT, CIRCLE INTERNATIONAL TAX 1(1)(1), DELHI
ITITA 150/DEL/2026[2023-24]Status: Disposed29/9/2026AY 2023-24
EMERGING INDIA FOCUS FUNDS,MAURITIUS vs ACIT, CIRCLE INTERNATIONAL TAX, 1(2)(2), DELHI
ITITA 148/DEL/2026[2023-24]Status: Disposed29/9/2026AY 2023-24
RAHUL CHAUHAN,DELHI vs ITO WARD 34(2), DELHI
ITA 902/DEL/2026[2010-11]Status: Disposed29/9/2026AY 2010-11
STITCHMATIC SHOECRAFTS PRIVATE LIMITED,NORTH WEST DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS) - INCOME TAX DEPARTMENT, INCOME TAX DEPARTMENT
ITA 6723/DEL/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
SMT. SUDESH ,MEERUT vs ITD, MEERUT
ITA 6637/DEL/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
JAIN TEXTILE INDUSTRIES,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), GURGAON, GURGAON
ITA 6585/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
HEERA LAL,VILLAGE BADAWALA vs ITO-1(1),MORADABAD, ITO, MORADABAD
ITA 6553/DEL/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6492/DEL/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6491/DEL/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NAMITA GARG, DELHI
ITA 6490/DEL/2026[2010-11]Status: Disposed29/9/2026AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ANUJ SHARMA, NEW DELHI
ITA 6476/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs FAIR DEAL IMPEX PRIVATE LIMITED, DELHI
ITA 6472/DEL/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI
ITA 6436/DEL/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AVISHA CREDIT CAPITAL LTD, NEW DELHI
ITA 6435/DEL/2026[2011-12]Status: Disposed29/9/2026AY 2011-12
