← All Benches
ITAT Delhi Bench
77,618 judgments
SLEDGEHAMMER FOUNDATION,DELHI vs CIT(EXEMPTIONS), DELHI
ITA 6189/DEL/2026[2026-2027]Status: Disposed19/8/2026AY 2026-2027
ISHA MEHTA,DELHI vs ITO, WARD 35(1), DELHI
ITA 592/DEL/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5880/DEL/2026[2012-13]Status: Heard19/8/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5879/DEL/2026[2011-12]Status: Heard19/8/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NEERAV HOLDINGS PVT LTD, NEW DELHI
ITA 5878/DEL/2026[2010-11]Status: Heard19/8/2026AY 2010-11
LATE SHRI RAJESH KUMAR GUPTA THROUGH HIS WIFE,DELHI vs ITO WARD 48(2), DELHI
ITA 5834/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
SUNDER LAL & SONS CHARITABLE TRUST,NEW DELHI vs CIT(EXEMPTION), DELHI, NEW DELHI
ITA 5061/DEL/2026[Not Applicable]Status: Disposed19/8/2026
UTSAV EDUCATIONAL AND CULTURAL SOCIETY,DELHI vs CIT(E), NEW DELHI
ITA 5051/DEL/2026[-]Status: Disposed19/8/2026
VENKATESHWAR BALAJI SUSHIL MAHESHWARI SEWA TRUST,DELHI vs CIT(E), DELHI
ITA 5048/DEL/2026[-]Status: Disposed19/8/2026
SH. RATTAN SINGH,HARYANA vs ITO WARD 2 (1), HARYANA
ITA 5044/DEL/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
JAI BHAGWAN,BAHADURGARH vs ITO, ROHTAK
ITA 4303/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4301/DEL/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
SHYAMJEE PREPAID SERVICES,NEW DELHI vs ITO-WARD 49(1), DELHI, DELHI
ITA 4300/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
NIMITAYA PROMOTERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1), DELHI, NEW DELHI
ITA 4285/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
VIKAS JAIN,DELHI vs ITO, WARD 47(1), NEW DELHI
ITA 4083/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3685/DEL/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs EMERALD VYAPAAR PRIVATE LIMITED, DELHI
ITA 3684/DEL/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
TRILOK SINGH RAWAT,DELHI vs ITO WARD 29(1), DELHI
ITA 3628/DEL/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
VARUN TANDON,DELHI vs DCIT(A), NEW DELHI
ITA 3586/DEL/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
VARUN TANDON,NEW DELHI vs DCIT(A), DELHI
ITA 3585/DEL/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
