← All Benches
ITAT Delhi Bench
77,618 judgments
PRIY RANJAN,DELHI vs ITO, WARD 24(1), NEW DELHI
ITA 7537/DEL/2026[2023 - 24]Status: Disposed19/8/2026
BIMLA GOLA,DELHI vs INCOME TAX OFFICER, WARD 35(5), DELHI, DELHI
ITA 7518/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SOMPAL SINGH,MUZAFFARNAGAR vs ITO WARD 3(1)(4), SHAMLI
ITA 7503/DEL/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
ANIL TYAGI L/H OF LATE SMT. SURESH DEVI,GHAZIABAD vs ITO WARD 2(3), GHAZIABAD
ITA 7501/DEL/2026[2011-12]Status: Disposed19/8/2026AY 2011-12
PRAKASH KUNDANDAS BAJAJ,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI
ITA 7498/DEL/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
ARIF ALI,DELHI vs ITO WARD 61(3), DELHI
ITA 7473/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
SINGHAL COTTON TEXTILES PRIVATE LIMITED,NOIDA vs WARD 5(2)(4), NOIDA, NOIDA
ITA 7463/DEL/2026[2010-11]Status: Disposed19/8/2026AY 2010-11
ASHOK KUMAR MITTAL HUF,HARYANA vs INCOME TAX OFFICER, HARYANA
ITA 7462/DEL/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
PRAMOD KUMAR GUPTA,BADAUN vs ITO WARD 2(3), BADAUN
ITA 7452/DEL/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
GAGAN BANSAL,FARIDABAD HARYANA vs INCOME TAX OFFICER, FARIDABAD
ITA 7448/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
HARISH CHANDER HURIA,GREATER NOIDA vs ITO WARD 5(1)(3), NOIDA, NOIDA
ITA 7442/DEL/2026[2024-25]Status: Disposed19/8/2026AY 2024-25
NIDHI SHARMA,GHAZIABAD vs INCOME TAX OFFICER, WARD 2(2)(2), GHAZIABAD
ITA 7419/DEL/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
HIMANSHU SIROHI,NORTH WEST DELHI vs INCOME TAX OFFICER, AJMERI GATE, NEW DELHI
ITA 728/DEL/2026[2018-2019]Status: Disposed19/8/2026AY 2018-2019
GROW MORE,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 34(1), DELHI, NEW DELHI
ITA 6989/DEL/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
INCOME TAX OFFICER, WARD 44.6, DELHI, DELHI vs PRAMOD AGRAWAL, DELHI
ITA 6988/DEL/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
INCOME TAX OFFICER, WARD 44.6, DELHI, NEW DELHI vs PRAMOD AGRAWAL, DELHI
ITA 6987/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIKAS CHAIN & JEWELLERY PRIVATE LIMITED, DELHI
ITA 657/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
ASHISH AGGARWAL,PALWAL FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 6448/DEL/2026[2024-25]Status: Disposed19/8/2026AY 2024-25
PRADEEP MAURYA,AHMEDABAD vs ITO, WARD 2(1), FARIDABAD
ITA 6358/DEL/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
SLEDGEHAMMER FOUNDATION,DELHI vs CIT(EXEMPTIONS), DELHI
ITA 6190/DEL/2026[2026-2027]Status: Disposed19/8/2026AY 2026-2027
