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ITAT Delhi Bench
77,618 judgments
AVNI DOGRA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
W.P.(C)/5630/202619/8/2026
EXPRESS FREIGHT RAILWAY CONSORTIUM,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 28(1), NEW DELHI
ITTPA 78/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
LAMA RICE PRIVATE LIMITED ,DELHI vs DCIT CIRCLE 13 (1) , DELHI
ITTPA 66/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
JOGPL PRIVATE LIMITED,GREATER NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITTPA 65/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
GARIMA SAXENA ,UTTAR PRADESH vs DCIT TAXATION CIRCLE , NOIDA
ITITA 96/DEL/2025[2020-21]Status: Disposed19/8/2026AY 2020-21
RAJENDER KUMAR,NEW DELHI vs ITO, WARD 35(8), NEW DELHI
ITA 896/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
ISHWAR CHAND WADHWA,GURUGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1), GURUGRAM
ITA 881/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
MUKESH RAMRATAN KATARIA,JHAJJAR vs INCOME TAX OFFICER, WARD-3, ROHTAK, ROHTAK
ITA 7581/DEL/2026[2024-25]Status: Disposed19/8/2026AY 2024-25
BAJRANG LAL SONI,DELHI vs ITO WARD 51(1), DELHI
ITA 7577/DEL/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, HARYANA
ITA 7576/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, NEW DELHI
ITA 7575/DEL/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
ACIT, NEW DELHI vs MSG FASHIONS PRIVATE LIMITED, NEW DELHI
ITA 7574/DEL/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
JITIN CHUGH,DR.MUKERJEE NAGAR vs INCOME TAX OFFICER, WARD - 70(1), DELHI
ITA 7570/DEL/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
BERI & BERI COLD STORAGE GENERAL MILLS PVT LTD,SIYANA ROAD, BULANDSHAHAR vs INCOME TAX OFFICER, BULANDSHAHAR
ITA 7567/DEL/2026[2019-2020]Status: Disposed19/8/2026AY 2019-2020
DEEPAK,ROHTAK vs ITO, WARD - 3, ROHTAK, ROHTAK
ITA 7566/DEL/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
SATGURU SAI RICE & FABRIC EXPORTS,DELHI vs ASSESSMENT UNIT, ASSESSMENT UNIT
ITA 7558/DEL/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
M/S SHRI SANATAN DHARAM SABHA,DELHI vs ITO, WARD-EXEMPTION 2(2), DELHI
ITA 7556/DEL/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
SEEMA KUMARI,JHAJJAR vs ITO WARD NO 2, ROHTAK
ITA 7554/DEL/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
GAJRAJ SINGH,DELHI vs ITO WARD 43(1), DELHI
ITA 7552/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
DEEPAK SIROHI,GHAZIABAD vs ITO, GHAZIABAD
ITA 7550/DEL/2026[2012-13]Status: Disposed19/8/2026AY 2012-13