← All Benches
ITAT Delhi Bench
77,588 judgments
PANKAJ SONI,DELHI vs ITO WARD 28(5), DELHI
ITA 6081/DEL/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
DHEERAJ KUMAR,DELHI vs WARD 8(1), DELHI, C. R. BUILDING,DELHI
ITA 5961/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
DWARKA KALIBARI,NEW DELHI vs ASSESSING OFFICER,WARD EXEMPTION 1(3), NEW DELHI
ITA 5604/DEL/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
SYNDICATE BANK EMPLOYEES CO-OPERATIVE THRIFT & CREDIT SOCIETY LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4939/DEL/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
B K EDUCATIONAL SERVICES PVT LTD,DELHI vs ITO WARD 4 (1), DELHI
ITA 4659/DEL/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
B K EDUCATIONAL SERVICES PVT LTD,DELHI vs ITO WARD 4 (1), DELHI
ITA 4658/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
INCOME TAX OFFICER, BARAUT, BARAUT, DISTT. BAGHPAT vs REENA JAIN, BINAULI, DISTT. BAGHPAT
ITA 4534/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
VANDEMATRAM EDUCATIONAL TRUST,HARYANA vs CIT (E), CHANDIGARH
ITA 4352/DEL/2026[-]Status: Disposed31/8/2026
APARAJITA FOUNDATION,DELHI vs PCIT CENTRAL, DELHI -
ITA 4347/DEL/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
ASOO MAURYA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4322/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
KRRISH SHALIMAR PROJECTS PRIVATE LIMITED,SOUTH EAST DELHI vs DCIT, CIRCLE 30, DELHI, NEW DELHI
ITA 4310/DEL/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
KUSUM HEALTHCARE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI
ITA 4309/DEL/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
ANITA GROVER,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4305/DEL/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
SUMAN MITTAL,DELHI vs ITO WARD 1, HISSAR
ITA 4295/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
URMILA DEVI,DELHI vs ITO WARD 43(6), DELHI
ITA 4290/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
ANIL KUMAR SINGH,. vs ITO WARD-30(5), DELHI, .
ITA 4288/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
SANTOSH TRUST,GHAZIABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, DELHI, DELHI
ITA 3570/DEL/2026[-]Status: Disposed31/8/2026
GHANSHAM DASS LACHHMAN DASS HUF,AZADPUR, DELHI vs INCOME TAX OFFICER(ITO), WARD-36(4), DELHI, CIVIC CENTRE, NEW DELHI
ITA 328/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
HCL INFOSYSTEMS LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), DELHI, DELHI
ITA 3260/DEL/2026[2006-07]Status: Disposed31/8/2026AY 2006-07
DEV SHIKSHA SAMITI,MAHENDERGARH, HARYANA vs ITO EXEMPTIONS ROHTAK, ROHTAK, HARYANA
ITA 3242/DEL/2026[2026-27]Status: Disposed31/8/2026AY 2026-27