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ITAT Delhi Bench

77,588 judgments

SYED IFTEKHAR AHMAD,PURNEA vs THE INCOME TAX OFFICER, NEW DELHI

ITA 3149/DEL/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

JOINT COMMISSIONER OF INCOME TAX, (OSD), NOIDA vs STARCITY REAL ESTATES PVT. LTD., NOIDA

ITA 3131/DEL/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

SANTOSH TRUST,GHAZIABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6, DELHI, DELHI

ITA 3128/DEL/2026[-]Status: Disposed31/8/2026

INCOME TAX OFFICER, NEW DELHI vs SINGHAL SECURITIES PRIVATE LIMITED, DELHI

ITA 3104/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

SUDHIR KUMAR GOEL,HAPUR vs ITO WARD HAPUR, HAPUR

ITA 3074/DEL/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017

ANKUR TARA,DELHI vs ITO WARD 67(1) DELHI, DELHI

ITA 3069/DEL/2026[2018-19]Status: Disposed31/8/2026AY 2018-19

RUBY SINGH,DELHI vs DCIT, CC-8, DELHI

ITA 3044/DEL/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

RUBY SINGH,DELHI vs DCIT, CC-8, DELHI

ITA 3043/DEL/2026[2018-19]Status: Disposed31/8/2026AY 2018-19

RUBY SINGH,DELHI vs DCIT, CC-8, DELHI

ITA 3042/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

JAI SINGH,GOHANA vs ITO, WARD - 1, SONIPAT, SONIPAT

ITA 2940/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

SINGHAL SECURITIES PRIVATE LIMITED,DELHI vs ITO, WARD 23(3), NEW DELHI

ITA 2731/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

HI LEAD INFOTECH PRIVATE LIMITED,NEW DELHI vs THE DC/ACIT CENTRAL CIRCLE-1, GURGAON

ITA 2640/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

SHEESH RAM,REWARI vs INCOME TAX OFFICER, REWARI

ITA 2578/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

GAU RAKSHA SEVA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA

ITA 2438/DEL/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

MITHU,VPO SISWAL, DISTT. HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR

ITA 2437/DEL/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

M/S ADITYA INFOTECH LTD, DELHI vs DCIT, CENTRAL CIRCLE-32, DELHI

ITA 2359/DEL/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

NARAYAN CHANDRA GIRI,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE NEW DELHI

ITA 2345/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

BIRD AIRPORT SERVICE MUMBAI PVT LTD,DELHI vs ACIT, CIRCLE 4(2), DELHI

ITA 2339/DEL/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

BHANWAR LAL PERIWAL,FARIDABAD vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI

ITA 2319/DEL/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

RAVISH GUPTA,DELHI vs ITO, VIKAS BHAWAN

ITA 2259/DEL/2026[2022-23]Status: Disposed31/8/2026AY 2022-23