← All Benches
ITAT Delhi Bench
77,550 judgments
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6046/DEL/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6045/DEL/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
SATYAJAE SHANBOR GUPTA,DELHI vs INCOME TAX OFFICER WARD 29(1) DELHI, DELHI
ITA 5647/DEL/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
SATYAJAE SHANBOR GUPTA,DELHI vs INCOME TAX OFFICER WARD 29(1) DELHI, DELHI
ITA 5646/DEL/2026[2013-14]Status: Disposed9/9/2026AY 2013-14
AMPULLA DEVELOPERS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5645/DEL/2026[2012-13]Status: Disposed9/9/2026AY 2012-13
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5624/DEL/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5623/DEL/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5622/DEL/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5621/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5620/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
MAASUGARVNITA PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 16(1), DELHI
ITA 5619/DEL/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs C NET SOFTWARE SERVICES PRIVATE LIMITED, DELHI
ITA 5612/DEL/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
RENU SINGLA,GURGAON vs INCOME TAX OFFICER, WARD 3(1), GURGAON
ITA 5416/DEL/2026[2025-26]Status: Disposed9/9/2026AY 2025-26
ICE SKAING ASSOCIATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 5262/DEL/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
CONSORTIUM OF ACCREDITED HEALTHCARE ORGANIZATION,SOUTH DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4968/DEL/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
CONSORTIUM OF ACCREDITED HEALTHCARE ORGANIZATION,SOUTH DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4967/DEL/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
RAJESH MAAN,DELHI vs ITO WARD 35(1), DELHI
ITA 4585/DEL/2026[2011-12]Status: Disposed9/9/2026AY 2011-12
BABITA DEVI,DELHI vs DEL-W-(49)(5), DELHI
ITA 4393/DEL/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
RUCHI JAIN,DELHI vs ITO WARD 54(1), DELHI
ITA 4345/DEL/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
DCIT CENTRAL CIRCLE 32, DELHI vs SH. ISHWAR GUPTA, DELHI
ITA 4120/DEL/2026[2010-11]Status: Disposed9/9/2026AY 2010-11
