← All Benches
ITAT Delhi Bench
77,550 judgments
GRAM DISHA TRUST,DELHI vs CIT (EXEMPTION), DELHI
ITA 7928/DEL/2025[NA]Status: Disposed10/9/2026
LIFE LEGAL SERVICES LLP,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 7644/DEL/2025[AY 2023-24]Status: Disposed10/9/2026
METSO OUTOTEC INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI
ITA 4301/DEL/2024[2020-21]Status: Disposed10/9/2026AY 2020-21
OJAS IMPEX PRIVATE LIMITED,NEW DELHI vs ITO WARD 19(1), NEW DELHI
ITA 3802/DEL/2024[2012-13]Status: Disposed10/9/2026AY 2012-13
SEPCO 1 ENGINEERING (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE 23(2), NEW DELHI
ITA 962/DEL/2023[2016-17]Status: Disposed10/9/2026AY 2016-17
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT, CIRCLE 1(1)(1) INT. TAXATION, DELHI
ITA 1930/DEL/2022[2019-20]Status: Disposed10/9/2026AY 2019-20
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT, CIRCLE 1(1)(1) INT. TAXATION, NEW DELHI
ITA 1929/DEL/2022[2018-19]Status: Disposed10/9/2026AY 2018-19
NEEL METAL PRODUCTS LTD.,NEW DELHI vs DCIT, CIRCLE-18(1), NEW DELHI
ITA 5935/DEL/2017[2012-13]Status: Disposed10/9/2026AY 2012-13
M/S. NEEL METAL PRODUCTS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 386/DEL/2017[2011-12]Status: Disposed10/9/2026AY 2011-12
M/S NEEL METAL PRODUCTS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3919/DEL/2013[2009-10]Status: Disposed10/9/2026AY 2009-10
AZURE POWER SOLAR ENERGY PRIVATE LIMITED,MAURITIUS vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITITA 38/DEL/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
AZURE POWER ENERGY LIMITED,MAURITIUS vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITITA 37/DEL/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
VIVEKANANDA LAL SONDHI,ABU DHABI vs ACIT, CIRCLE INT TAX 3(1)(2), DELHI
ITITA 287/DEL/2026[2024-25]Status: Disposed9/9/2026AY 2024-25
SATYENDRA KUMAR SINGH,A vs DDIT/ADIT(IN TAX.) NOIDA, NOIDA
ITITA 253/DEL/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
ONKAR JEWELLERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 26, DELHI, DELHI
ITA 955/DEL/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
M/S LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE- 13(1), DELHI, NEW DELHI
ITA 6052/DEL/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
LIFESTYLE AND MEDIA BROADCASTING LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI, NEW DELHI
ITA 6051/DEL/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
OMAXE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, NEW DELHI, NEW DELHI
ITA 6050/DEL/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6048/DEL/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
LUXOR WRITING INSTRUMENTS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 30, NEW DELHI
ITA 6047/DEL/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
