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ITAT Delhi Bench
77,549 judgments
GUS GLOBAL SERVICES (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3421/DEL/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
M-POWER ENERGY INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3402/DEL/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
ASHWANI KUMAR,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 63(1), DELHI, DELHI
ITA 3398/DEL/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
PEARL RETAIL SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3380/DEL/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3336/DEL/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3335/DEL/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3334/DEL/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
DCIT,CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs AAMBY VALLEY CITY LIMITED, MUMBAI
ITA 3283/DEL/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
PUSHPA,DELHI vs WARD 51 (1), DELHI
ITA 3274/DEL/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
MILESIDE ESTATE PRIVATE LIMITED,DELHI vs ITO WARD 17 (1), DELHI
ITA 2854/DEL/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
RAJ FILLING STATION,SONEPAT vs DCIT/ACIT CIR SONEPAT, SONEPAT
ITA 2843/DEL/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2842/DEL/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2841/DEL/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2840/DEL/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2763/DEL/2026[2013-14]Status: Disposed10/9/2026AY 2013-14
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2721/DEL/2026[Not Applicable]Status: Disposed10/9/2026
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2720/DEL/2026[Not applicable]Status: Disposed10/9/2026
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, NEW DELHI
ITA 2230/DEL/2026[2019-20]Status: Disposed10/9/2026AY 2019-20
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, DELHI
ITA 2229/DEL/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
KANISHK BAFNA,DELHI vs DY. COMMISSIONER OF INCOME TAX, DELHI
ITA 1896/DEL/2026[2020-21]Status: Disposed10/9/2026AY 2020-21