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ITAT Delhi Bench
77,549 judgments
MAHENDER SINGH RANA,NEW DELHI vs IO WARD 28 (4), NEW DELHI
ITA 6098/DEL/2026[2012-13]Status: Disposed10/9/2026AY 2012-13
GRAND LEGENDARY PROJECTS PRIVATE LIMITED,DELHI vs ITO WARD 10(1), DELHI
ITA 6077/DEL/2026[2019-20]Status: Disposed10/9/2026AY 2019-20
SUNIL ARORA,SONIPAT vs INCOEM TAX OFFICER, CIVIC CENTRE
ITA 5898/DEL/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
KULDEEPAK KUMAR,DELHI vs INCOME TAX OFFICER, WARD 44(1), DELHI
ITA 5882/DEL/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
M/S NIHO CONSTRUCTION LTD,NEW DELHI vs ITO WARD -18 (3), NEW DELHI
ITA 5867/DEL/2026[2011-12]Status: Disposed10/9/2026AY 2011-12
ANTELOPUS SELAN ENERGY LIMITED,GURGAON vs DCIT CIRCLE - 22 (2), DELHI
ITA 5860/DEL/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISSTANT COMMISSIONER OF INCOME CENTERALISED PROCESSING CENTRE TAX - TDS, GHAZIABAD, VAISHALI
ITA 5021/DEL/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTERALISED PROCESSING CENTRE - TDS CELL, GHAZIABAD VIASHALI
ITA 5020/DEL/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTERALISED PROCESSING CENTRE - TDS, VIASHALI GHAZIABAD, U.P.
ITA 5019/DEL/2026[2013-14]Status: Disposed10/9/2026AY 2013-14
AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI
ITA 4975/DEL/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI
ITA 4974/DEL/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
KRISHAN KUMAR,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI
ITA 4915/DEL/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
RAGHBIR SINGH,KARNAL vs INCOME TAX OFFICER, WARD- 5, KARNAL, KARNAL
ITA 4908/DEL/2026[2012-13]Status: Disposed10/9/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, NOIDA vs YASHODHARA VERMA, NOIDA
ITA 4903/DEL/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
SANDEEP VINAYAKRAO SAKHARE,MAHARASHTRA vs INCOME TAX OFFICER, KARNAL
ITA 4900/DEL/2026[2010-2011]Status: Disposed10/9/2026AY 2010-2011
SAHIL MANGLA, KAITHAL, HARYANA,KAITHAL, HARYANA vs DCIT, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 4898/DEL/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
BAIJU NATH JHA,NOIDA vs OFFICER OF THE INCOME TAX OFFICER, NOIDA
ITA 4373/DEL/2026[2012-13]Status: Disposed10/9/2026AY 2012-13
M/S TRILOK SINGH BHANDARI CHARITABLE TRUST,NEW DELHI vs ITO, WARD EXEMPTION 2(3), DELHI
ITA 4351/DEL/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
HYDROCARBONS EDUCATION & RESEARCH SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3519/DEL/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
CREATIVE ARTS EDUCATION SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3434/DEL/2026[2021-22]Status: Disposed10/9/2026AY 2021-22