ITAT Delhi Bench

ONUS PLANTATIONS AND AGRO LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI

SHALINI CHHABRA,FARIDABAD vs ITO WARD-2(3), FARIDABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ANIL KUMAR JAIN,NEW DELHI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-26, JHANDEWALAN, NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI

YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI

YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI

YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)

SATISH KUMAR MAILIK,NEW DELHI vs ITO WARD 52(3), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DIVYA PANWAR,SHAMLI vs DCIT, MEERUT

Ld. CIT(A) who vide impugned order dated 07.05.2025, dismissed the

VSG PAN INDUSTRIES PRIVATE LIMITED,SONEPAT, HARYANA vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA

ATUL AGARWAL,NEW DEV PURI , BHATIPURA ,MEERUT vs INCOME TAX OFFICER , MEERUT

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

GANDARAM AND SONS JEWELLERS PVT LTD,DELHI vs AC CIRCLE 10(1), NEW DELHI

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHADEWALAN vs ASIAN HOTELS (NORTH) LIMITED , DELHI

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ATMA RAM BUILDERS PRIVATE LIMITED, NEW DELHI,NEW DELHI vs INCOME TAX OFFICER, CENTRAL CIRCLE 5, NEW DELHI, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ABHI CAPITAL SERVICES LTD., NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ABHI CAPITAL SERVICES LIMITED, DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

RAMVIR YADAV,GURGAON vs ITO WARD- 3(1), DELHI

RAJBIR SINGH,GURGAON vs ACIT, CENTRAL CIRCLE-19, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

HORIZON HGE ELECTRONIC EQUIPMENT INDIA PVT LTD,GAUTAM BUDDHA NAGAR vs DCIT,CIRCLE-10(1), DELHI

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TSI YATRA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-25(1), DELHI

SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LATE SHRI DULEECHANDA THROUGH LEGAL REPRESENTATIVE SHRI RAJENDRA CHAUDHARY,GAUTAM BUDH NAGAR vs ITO,WARD- 1(2), GHAZIABAD

SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)