ITAT Delhi Bench
80,037 judgments
PORTRONICS DIGITAL PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 19(1), DELHI & ORS.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
EXPRESS FREIGHT CONSORTIUM vs ASSESSMENT UNIT, INCOME-TAX DEPARTMENT & ORS.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs HARYANA CITY GAS DISTRIBUTION PVT LTD
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs HARYANA CITY GAS DISTRIBUTION PVT LTD
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
SHIKSHA SE SHIKHAR TAK,NEW DELHI vs CIT(EXEMPTION), CIVIC CENTRE
SHRI MAHAVIR SINGH (Vice President)
SHIKSHA SE SHIKHAR TAK,NEW DELHI vs CIT (EXEMPTION), CIVIC CENTRE
SHRI MAHAVIR SINGH (Vice President)
CHANDI RAM SAHAJWANI THROUGH DINESH KUMAR LEGAL HEIR,PANIPAT vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MAHAVIR PRASAD GUPTA AND SONS ,DELHI vs DCIT , CENTRAL CIRCLE -16 , DELHI
M.S. BUILDERS,MORADABAD vs ITO WARD-1(1), MORADABAD
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR AND COMPANY,GHAZIABAD vs DCIT, GHAZIABAD, GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MDGUPTA DEVELOPERS PRIVATE LIMITED,GHAZIABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), GHAZIABAD, GHAZIABAD
MATRIBHOOMI SEWA SANSTHA,SOUTH EAST vs WARD EXEMPTION 1(4), CIVIC CENTRE
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
