ITAT Delhi Bench
80,037 judgments
HARSHISH SINGH,DELHI vs ITO WARD 28(8), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
VEER KUNWAR SINGH FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
VEER KUNWAR SINGH FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
NITIN KAHER ,DELHI vs WARD 44(6) ASSESSING OFFICER, DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
DEPUTY COMMISIONER, NEW DELHI vs IMPERIA STRUCTURES LIMITED, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
IMPERIAL LIFE SCIENCE PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
IMPERIAL LIFE SCIENCE PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER, INCOME TAX vs RAJEEV KUMAR MITTAL, HISAR
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ZENTO EXIM PRIVATE LIMITED,RAM NAGAR EXTENSION vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
NAMAN KHANNAH,DELHI vs DCIT,CENTRAL CIRCLE-8, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
CENTRE FOR GENERAL EDUCATION SOCIETY ,GHAZIABAD vs CIT(EXEMPTION), DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
INCOME TAX OFFICER, WARD-2(2)(1), GHAZIABAD, GHAZIABAD vs NEW SHAKTI ABHUSHAN BHANDAR, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
MUKESH KUMAR,GURGAON vs ITO,WARD-2(4), GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD, FARIDABAD vs THE BALLABGARH COOPERATIVE MILK PRODUCERS UNION LIMITED, BALLABGARH
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, FARIDABAD, FARIDABAD vs THE BALLABGARH COOPERATIVE MILK PRODUCERS UNION LIMITED, BALLABGARH
TEVA PHARMACEUTICAL & CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE-25(1), DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COMMISSIONER OF INCOME TAX vs M/S HERO HONDA MOTORS LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX DEL vs M/S MOKUL OVERSEAS LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX DEL vs JYOTSNA SURI
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX DEL vs JYOTSNA SURI
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA