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ITAT Delhi Bench
80,037 judgments
RAMESH CHAND SHARMA,DELHI vs ITO WARD 72(1), DELHI
ITA 8203/DEL/2025[2018-19]Status: Disposed19/1/2026AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
BALDEV PRASAD YADAV,FARIDABAD vs INCOME TAX OFFICER WARD 1 (2), FARIDABAD
ITA 8201/DEL/2025[2010-2011]Status: Disposed19/1/2026AY 2010-2011
SHRI SATBEER SINGH GODARA (Judicial Member)
SATILILA SEHKARI AWAS SAMITI LIMITED,NOIDA vs WARD 5(2)(3), NOIDA
ITA 8200/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
ANCHAL SINGHAL,HAPUR vs ITO WARD 2(3)(4) HAPUR, HAPUR
ITA 8199/DEL/2025[2018-19]Status: Disposed19/1/2026AY 2018-19
HUKUM SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 8171/DEL/2025[2011-12]Status: Disposed19/1/2026AY 2011-12
MAHENDER,HUDA COLONY, HANSI vs INCOME TAX WARD-1, HISAR, AAYAKAR BHAWAN, HISAR
ITA 8139/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
AWADH FOUNDATION,NEW DELHI vs ITO (E), WARD-1(1), DELHI
ITA 8138/DEL/2025[2023-24]Status: Disposed19/1/2026AY 2023-24
CHOICE FASHION,DELHI vs ITO, WARD 60(6), DELHI
ITA 8110/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
AKASH DEEP SINGLA,GURGAON vs DCIT CENTRAL CIRCLE-1, FARIDABAD
ITA 8105/DEL/2025[2012-13]Status: Disposed19/1/2026AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member)
SHIKSHA SIMITI TANKO SUNDERPUR,SAHARANPUR vs ITO WARD 3(3)(5), SAHARANPUR
ITA 8095/DEL/2025[2023-24]Status: Disposed19/1/2026AY 2023-24
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHESH CHAND,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8084/DEL/2025[2019-20]Status: Disposed19/1/2026AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
ASHIRWAD SHIKSHA SANSTHAN,FARIDABAD vs ASSESSING OFFICER, FARIDABAD
ITA 8079/DEL/2025[2022-23]Status: Disposed19/1/2026AY 2022-23
SHRI SATBEER SINGH GODARA (Judicial Member)
DUSHYANT RAJ CHIKARA,MALVIYA NAGAR, NEW DELHI vs COMMISSIONER OF INCOME TAX, APPEAL
ITA 8078/DEL/2025[2016-17]Status: Disposed19/1/2026AY 2016-17
ALOK BANSAL,DELHI vs INCOME TAX OFFICER, WARD 44(6), DELHI, DELHI
ITA 8049/DEL/2025[2019-20]Status: Disposed19/1/2026AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
DINESH KHATRI,DELHI vs ITO WARD 35(1), DELHI
ITA 8038/DEL/2025[2021-22]Status: Disposed19/1/2026AY 2021-22
SHRI SATBEER SINGH GODARA (Judicial Member)
MEENU AGGARWAL,DELHI vs ITO WARD 72(3) , DELHI
ITA 8034/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
ARCHANA SACHAN,NOIDA vs ITO, NOIDA
ITA 8032/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21
NEERAJ RAWAL,B-25, STREET LANE BEHIND MEENAKSHI HOSPITAL, KAUSH vs ITO WARD 58(3) DELHI, ITO WARD 58(3) VIKAS BHAWAN DELHI, NEW DELHI
ITA 8027/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
SARNATH MUKHERJEE,NEW DELHI vs ITO WARD 52(4), DELHI
ITA 8019/DEL/2025[2009-10]Status: Disposed19/1/2026AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member)
HIMANSHU SAWHNEY,EAST DELHI vs INCOME TAX OFFICE 59(5), NEW DELHI
ITA 6642/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)