ITAT Delhi Bench
78,275 judgments
CAPITAL CITY HOSPITALITY PRIVATE LIMITED,DELHI vs ITO WARD 5(1), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
KRN EXCLUSIVE,DELHI vs ITO WARD-43(6), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
MORAL ALLOYS PRIVATE LIMITED,DELHI vs ITO WARD 17(3), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
MORAL ALLOYS PRIVATE LIMITED,DELHI vs ITO WARD 17(3), DELHI
KUNSHAN Q TECH MICROELECTRONICS (INDIA) PVT. LTD.,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE-30, DELHI
GEETU KAMRA ,DELHI vs ITO WARD -58(6), , NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
DR. PRANNOY ROY vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 18(1) & ANR.
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S HARYANA CITY GAS DISTRIBUTION PVT LTD
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs NAVEEN KUMAR GUPTA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 DELHI vs BHILWARA ENERGY LTD
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 vs JOHN WILEY AND SONS, INC.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 vs JOHN WILEY AND SONS INC.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
VIMLA DEVI THAKRAN,GURGAON vs INCOME TAX OFFICER, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
BRAHMDATT,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
BRAHMDATT,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
SURESH CHAND SINGHAL,DELHI vs ITO WARD 53(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
RAMESH CHAND SHARMA,DELHI vs ITO WARD 72(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
BALDEV PRASAD YADAV,FARIDABAD vs INCOME TAX OFFICER WARD 1 (2), FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
SATILILA SEHKARI AWAS SAMITI LIMITED,NOIDA vs WARD 5(2)(3), NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member)