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ITAT Delhi Bench

78,275 judgments

HUKUM SINGH,GHAZIABAD vs ITO, GHAZIABAD

ITA 8171/DEL/2025[2011-12]Status: Disposed19/1/2026AY 2011-12

MAHENDER,HUDA COLONY, HANSI vs INCOME TAX WARD-1, HISAR, AAYAKAR BHAWAN, HISAR

ITA 8139/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

AWADH FOUNDATION,NEW DELHI vs ITO (E), WARD-1(1), DELHI

ITA 8138/DEL/2025[2023-24]Status: Disposed19/1/2026AY 2023-24

CHOICE FASHION,DELHI vs ITO, WARD 60(6), DELHI

ITA 8110/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

AKASH DEEP SINGLA,GURGAON vs DCIT CENTRAL CIRCLE-1, FARIDABAD

ITA 8105/DEL/2025[2012-13]Status: Disposed19/1/2026AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

SHIKSHA SIMITI TANKO SUNDERPUR,SAHARANPUR vs ITO WARD 3(3)(5), SAHARANPUR

ITA 8095/DEL/2025[2023-24]Status: Disposed19/1/2026AY 2023-24

SHRI SATBEER SINGH GODARA (Judicial Member)

MAHESH CHAND,DELHI vs INCOME TAX OFFICER, DELHI

ITA 8084/DEL/2025[2019-20]Status: Disposed19/1/2026AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

ASHIRWAD SHIKSHA SANSTHAN,FARIDABAD vs ASSESSING OFFICER, FARIDABAD

ITA 8079/DEL/2025[2022-23]Status: Disposed19/1/2026AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member)

DUSHYANT RAJ CHIKARA,MALVIYA NAGAR, NEW DELHI vs COMMISSIONER OF INCOME TAX, APPEAL

ITA 8078/DEL/2025[2016-17]Status: Disposed19/1/2026AY 2016-17

ALOK BANSAL,DELHI vs INCOME TAX OFFICER, WARD 44(6), DELHI, DELHI

ITA 8049/DEL/2025[2019-20]Status: Disposed19/1/2026AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

DINESH KHATRI,DELHI vs ITO WARD 35(1), DELHI

ITA 8038/DEL/2025[2021-22]Status: Disposed19/1/2026AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)

MEENU AGGARWAL,DELHI vs ITO WARD 72(3) , DELHI

ITA 8034/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

ARCHANA SACHAN,NOIDA vs ITO, NOIDA

ITA 8032/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21

NEERAJ RAWAL,B-25, STREET LANE BEHIND MEENAKSHI HOSPITAL, KAUSH vs ITO WARD 58(3) DELHI, ITO WARD 58(3) VIKAS BHAWAN DELHI, NEW DELHI

ITA 8027/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SARNATH MUKHERJEE,NEW DELHI vs ITO WARD 52(4), DELHI

ITA 8019/DEL/2025[2009-10]Status: Disposed19/1/2026AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member)

HIMANSHU SAWHNEY,EAST DELHI vs INCOME TAX OFFICE 59(5), NEW DELHI

ITA 6642/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

HARSHISH SINGH,DELHI vs ITO WARD 28(8), DELHI

ITA 6388/DEL/2025[2017-18]Status: Disposed19/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

VEER KUNWAR SINGH FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI

ITA 6267/DEL/2025[AY2023-24 TO AY2025-26]Status: Disposed19/1/2026

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

VEER KUNWAR SINGH FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI

ITA 6266/DEL/2025[AY2023-24 TO AY2025-26]Status: Disposed19/1/2026

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

NITIN KAHER ,DELHI vs WARD 44(6) ASSESSING OFFICER, DELHI, DELHI

ITA 5733/DEL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)