← All Benches

ITAT Delhi Bench

78,275 judgments

EGENCIA TRAVEL INDIA PRIVATE LIMITED,NEW DELHI vs INCOME-TAX OFFICER, WARD 8(1), DELHI, , NEW DELHI

ITA 5371/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22

T.EN GLOBAL BUSINESS SERVICES PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 25(1), CR BUILDING

ITA 5342/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22

INTERGLOBE AIR TRANSPORT LIMITED,NEW DELHI vs DCIT, CIRCLE 10(1), DELHI, NEW DELHI

ITA 5340/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22

CLAAS AGRICULTURAL MACHINERY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2), NEW DELHI, NEW DELHI

ITA 4563/DEL/2024[AY 2020-21]Status: Heard21/1/2026

FEDERAL-MOGUL GOETZE INDIA LIMITED,DELHI vs DCIT, DELHI

ITA 4407/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

ITRON INDIA PRIVATE LIMITED ,NOIDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI

ITA 4389/DEL/2024[2020-21]Status: Heard21/1/2026AY 2020-21

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BOEING INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX (DCIT) , CIRCLE-4(2), NEW DELHI

ITA 4337/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

XL INDIA BUSINESS SERVICES PRIVATE LIMITED,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4332/DEL/2024[2020-2021]Status: Disposed21/1/2026AY 2020-2021

LINTEC INDIA PRIVATE LIMITED,SOUTH DELHI, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1), OFFICE OF DCIT, CR BUILDING, DELHI,

ITA 4282/DEL/2024[AY 2020-21]Status: Heard21/1/2026

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AL MAHA FOODS INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE (JAO - DCIT CIRCLE 1(1), DELHI), NEW DELHI

ITA 3974/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LS CABLE INDIA PRIVATE LIMITED,HARYANA vs DCIT, CIRCLE 13(1), NEW DELHI

ITA 3907/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

LI & FUNG (INDIA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI

ITA 3819/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

DCIT, DELHI vs RAMAKRISHNA ELECTRO COMPONENTS PVT. LTD., DELHI

ITA 2744/DEL/2024[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

JPR BALAJI INFRA PRIVATE LIMITED,DELHI EAST vs DCIT, DELHI CR BUILDING

ITA 2313/DEL/2024[2014-15]Status: Disposed21/1/2026AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ACIT, DELHI vs B R GOEL AND SONS HUF, DELHI

ITA 2143/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

CHARAT SINGH,SIRSA vs PCIT ROHTAK, ROHTAK

ITA 2087/DEL/2024[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

B.R. GOEL AND SONS,EAST DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI

ITA 1535/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

INCOME TAX OFFICER, DELHI vs K G BUILDWELL PRIVATE LIMITED, DELHI

ITA 3598/DEL/2023[2012-13]Status: Disposed21/1/2026AY 2012-13

DILEEP KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 3593/DEL/2023[2014-15]Status: Disposed21/1/2026AY 2014-15

DILEEP KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI

ITA 3592/DEL/2023[2013-14]Status: Disposed21/1/2026AY 2013-14