ITAT Delhi Bench
78,275 judgments
ADEL SAINI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
ADEL SAINI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘A': NEW DELHI. BEFORE SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.2230/Del/2025 (Assessment Year: 2011-12) ITA No.2231/Del/2025 (Assessment Year: 2012-13) ITA No.2232/Del/2025 (Assessment Year: 2013-14) DCIT, Delhi. vs. Ravi Bharadwaj, Flat No.21A, MIG Flats, Rajouri Garden, New Delhi – 110 027. (APPELLANT) (RESPONDENT) (PAN: AFFPB2016R) ASSESSEE BY : Shri V.K. Agarwal, Advocate Shri Hritik Lamba,
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs NATIONAL E-ASSESSMENT CENTER, DELHI , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs M/S KURELE PACKAGING PVT. LTD, KANPUR
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
NITA KOTHARI,KIRTI NAGAR, NEW DELHI , DELHI vs ITO, CIVIC CENTRE,NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL AMBALAVELIL RAJU,DAKSHINA KANNADA vs ITO, WARD - 60(5), DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs M/S RUDRA BULLDWELL HOMES PVT. LTD.,, DELHI
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
ADITI INFRABUILD AND SERVICES LTD.,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
DSC ENGINEERING PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAN ABHIVYAKTI SAMAJIK VIKAS SANSTHA,RAIPUR vs PR.COMMISSIONER OF INCOME TAX (CENTRAL)-2 NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)