ITAT Delhi Bench
78,275 judgments
ADANI TRACKS MANAGEMENT SERVICE LIMITED (FORMERLY KNOWN AS ADANI TRACKS MANAGEMENT SERVICE PRIVATE LIMITED) (ALSO FORMERLY KNOWN AS SURGUJA RAIL CORRIDOR PRIVATE LIMITED),GURGAON vs DCIT CIRCLE 3(1), GURGAON
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
FAQIR CHAND LOCKERS & VAULTS PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
OPPO MOBILES INDIA PVT LTD,HARYANA vs DCIT CENTRAL CIRCLE-30, NEW DELHI
OPPO MOBILES INDIA PVT LTD,HARYANA vs DCIT CENTRAL CIRCLE-30, NEW DELHI
BROWN- FORMAN WORLDWIDE LLC,GURGAON vs ACIT, INT, TAXATION, GURGAON
LI & FUNG (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI
VATIKA SEVEN ELEMENTS P.LTD,NEW DELHI vs ACIT, CIRCLE-26(2), NEW DELHI
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
DCIT CIRCLE-1(1) (E), NEW DELHI vs GURU GOBIND SINGH EDUCATIONAL CHARITABLE TRUST, NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RIVET HEALTH CLUB PVT LTD,FARIDABAD vs ITO WARD - 2(2), FARIDABAD
ACIT, NEW DELHI vs M/S. PEARLS BUILDWELL INFRASTRUCTURE LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs M/S. PEARLS BUILDWELL INFRASTRUCTURE LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
CYGNUS INFRABUILD PVT. LTD.,DELHI vs ITO, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs GENPACT SERVICES LLC
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-1, NEW DELHI vs GENPACT SERVICES LLC
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
RAJENDER SINGH SIHAG,HISAR vs INCOME TAX OFFICER WARD-1 HISAR, HISAR
Sh. Satbeer Singh Godara (Judicial Member)
ANSHU KUMARI,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
BAY LAUREL RETREAT ,FARIDABAD vs ITO, WARD 1(1), FARIDABAD , FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
KRISHAN KUMAR YADAV,REWARI vs ITO, WARD-2, REWARI, REWARI
Sh. Satbeer Singh Godara (Judicial Member)
SH. RAJ KUMAR AGGARWAL,DELHI vs INCOME TAX OFFICER, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
KULDEEP SINGH,DELHI vs COMMISSIONER, CIVIC CENTRE -DELHI
Sh. Satbeer Singh Godara (Judicial Member)