← All Benches
ITAT Delhi Bench
80,939 judgments
C.I.T vs PENCH POWER LTD
ITA - 257 / 200815/1/2009
COMMISSIONER OF INCOME TAX vs DCM LIMITED
ITA - 987 / 200713/1/2009
C.I.T vs D.C.M. LTD.
ITA/987/200713/1/2009
COMMISSIONER OF INCOMET AX vs INDUS VALLEY PARTNERS I P.LTD.
ITA - 1423 / 200812/1/2009
COMMISSIONER OF INCOME TAX DELH IV vs DABUR FOOD LTD.
ITA - 1419 / 200812/1/2009
COMMISSIONR OF INCOME TAX vs ENCYCLOPEDIA BRITANNICA (INDIA) PVT LTD
ITA - 1417 / 200812/1/2009
M/S HINDUSTAND INDUSTRIAL RESO vs THE ASST. COMMISSIONER OF INCO
ITA/1130/20069/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD
ITA - 1283 / 200824/12/2008
THE COMMISSIONER OF INCOME TAX vs OSWAL CHEMICAL & FERTILISERS LTD
ITA-1283/200824/12/2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL CHEMICALS & FERTILIZERS LTD.
ITA-998/200824/12/2008
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs OSWAL AGRO MILLS LTD.
ITA-1104/200824/12/2008
COMMISSIONER OF INCOME TAX DELHI IV vs H.B.LEASINGH & FINANCE CO. LTD.
ITA - 1388 / 200818/12/2008
COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.
ITA/1128/200717/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX CENTRAL I vs SAIN PROCESSSING & WEAVING MILLS P.LTD.
ITA - 1128 / 200717/12/2008
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA/1174/200716/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
BHAV SHAKTI STEEL MINES P.LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 1174 / 200716/12/2008
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA/552/200812/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA/1262/200712/12/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs WEB COMMERCE (INDIA) P.LTD.
ITA - 552 / 200812/12/2008
COMMISSIONER OF INCOME TAX vs AXIX COMPUTERS INDIA P.LTD.
ITA - 1262 / 200712/12/2008