← All Benches
ITAT Delhi Bench
80,939 judgments
DIRECTOR OF INCOME TAX vs SHERATON INTERNATIONAL INC
ITA - 924 / 200730/1/2009
COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LIMITED
ITA/1152/200830/1/2009
COMMISSIONER OF INCOME TAX vs GANGOUR INVESTMENT LTD
ITA/34/200730/1/2009
COMMISSIONER OF INCOME TAX DELHI vs INDO RAMA SYNTHETIC (I) LTD.
ITA - 16 / 200929/1/2009
THE COMMISSIOENR OF INCOME TAX XVII vs ADIDAS INDIA MARKETING P.LTD.
ITA - 10 / 200927/1/2009
COMMISSIONER OF INCOME TAX vs GUJARAT GUARDIAN LIMITED
ITA/699/200823/1/2009
COMMISSIOENR OF INCOME TAX DELHI IV vs GUJARAT GUARDIAN LTD.
ITA - 699 / 200823/1/2009
COMMISSIONER OF INCOME TAX vs TRVENI ENGINEERING & INDUSTRIES LTD
ITA/1326/200823/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD
ITA/1298/200823/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/1293/200823/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD
ITA - 1298 / 200823/1/2009
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 1293 / 200823/1/2009
COMMISSIONER OF INCOME TAX vs GUJARAT GUARDIAN LIMITED
ITA/669/200823/1/2009
COMMISSIONER OF INCOME TAX DELHI vs BHARAT GLASS GUBE LTD.
ITA - 51 / 200822/1/2009
COMMISSIONER OF INCOME TAX vs FORTIS HEALTH CARE LTD
ITA - 8 / 200920/1/2009
THE COMMISSIONER OF INCOME TAX DELHI V vs PUNJAB NATIONAL BANK
ITA - 41 / 200916/1/2009
COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS ASSET MANAGEMENT LTD.
ITA - 1434 / 200816/1/2009
COMMISSIONER OF INCOME TAX vs PAWAN KUMAR GARG
ITA/881/200816/1/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI XI, NEW DELHI vs SHRI TEJ PRATAP SINGH
ITA - 3 / 200915/1/2009
C.I.T vs PENCH POWER LTD
ITA - 275 / 200815/1/2009
