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ITAT Delhi Bench

80,939 judgments

COMMISSIONER OF INCOME TAX DELHI vs RANI SHANKAR MISHRA

ITA - 1386 / 200812/12/2008

COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA

ITA/1348/200812/12/2008

COMMISSIONER OF INCOME TAX vs SMT. RANI SHANKAR MISHRA

ITA/1386/200812/12/2008

RANBAXY LABORATORIES LTD.

ITA/682/200711/12/2008

RANBAXY LABORATORIES LTD.

ITA/571/200811/12/2008

RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX

ITA - 682 / 200711/12/2008

RANBAXY LABORATORIES LTD. vs THE COMMISSIONER OF INCOME TAX

ITA - 571 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX

ITA - 1350 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX

ITA - 1354 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX

ITA - 1353 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX

ITA - 1352 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAX

ITA - 1351 / 200811/12/2008

JAGDISH PRASAD GUPTA vs COMMISSIONER OF INCOME TAAX

ITA - 1349 / 200811/12/2008

COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.

ITA/415/20084/12/2008

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX vs M/S GOENKA ESTATES DELHI P.LTD

ITA - 306 / 20064/12/2008

COMMISSIONER OF INCOME TAX DELHI II vs SAMIR BIO-TECH P.LTD.

ITA - 415 / 20084/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/1015/20054/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/647/20064/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/1044/20054/12/2008

Commissioner of Income Tax vs M/s India Crafts

ITA/583/20064/12/2008