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ITAT Delhi Bench

80,939 judgments

COMMISSIONER OF INCOME TAX DELHI VI vs TULIP STAR HOTELS LTD.

ITA - 286 / 20094/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1072 / 20074/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1071 / 20074/5/2009

GEO ENPRO PETROLEUM LIMITED vs DY.COMMISSIONER OF INCOME TAX

ITA - 1070 / 20074/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1072/20074/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1070/20074/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1073/20074/5/2009

GEO ENPRO PETROLEUM LTD vs DY. COMMISSIONER OF INCOME TAX

ITA/1071/20074/5/2009

COMMISSIONER OF INCOME TAX DELHI IV vs D.S.PROMOTERS & DEVELOPERS P. LTD.

ITA/654/20081/5/2009

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

COMMISSIONER OF INCOME TAX vs ACCORDIS HEALTHCARE (P) LTD

ITA - 246 / 200921/4/2009

M/s JAY BHARAT MARUTI LTD vs COMMISSIONER OF INCOME TAX

ITA/501/200720/4/2009

THE COMMISSIONER OF INCOME TAX CENTRAL I vs MESCO PHARMACEUTICALS LTD.

ITA - 467 / 200917/4/2009

COMMISSIONER OF INCOME TAX DELHI VI vs THE PRINTERS HOUSE P.LTD.

ITA - 227 / 200916/4/2009

C.I.T vs ASHOK KHETRAPAL

ITA - 1139 / 200815/4/2009

COMMISSIONER OF INCOME TAX DELHI X vs SUNITA SAXENA

ITA - 862 / 200815/4/2009

THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD

ITA - 1323 / 200815/4/2009

COMMISSIONER OF INCOME TAX vs KAMAL GUPTA

ITA - 203 / 200815/4/2009

COMMISSIONER OF INCOME TAX vs PRASHANT KUMAR DASH

ITA - 1202 / 200815/4/2009

COMMISSIONER OF INCOME TAX DELHI X vs ANAND SAXENA

ITA - 655 / 200815/4/2009

COMMISSIONER OF INCOME TAX vs PADAM CHAND GUPTA

ITA - 207 / 200815/4/2009