← All Benches
ITAT Delhi Bench
80,939 judgments
THE COMMISSIONER OF INCOME TAX vs REGENCY CARBIDE PVT LTD
ITA - 799 / 200924/7/2009
COMMISSIONER OF INCOME TAX DEL vs M/S ZORAVAR VANASPATI LTD
ITA/596/200524/7/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.
ITA/44/200824/7/2009
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA
COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.
ITA - 44 / 200824/7/2009
COMMISSIONER OF INCOME TAX vs H.B. STOCK HOLDINGS LIMITED
ITA/328/200824/7/2009
THE COMMISSIONER OF INCOME TAX II vs JMA INDUSTRIES LTD.
ITA - 444 / 200921/7/2009
COMMISSIIONER OF INCOME TAX vs M/S. DALMIA AGENCIES (P) LTD
ITA/329/200621/7/2009
THE COMMISSIONER OF INCOME TAX XVII vs TRANS BHARAT AVIATION P.LTD.
ITA - 894 / 200816/7/2009
AJEETA KAUR SALUJA vs COMMISSIONER OF INCOME TAX
ITA - 219 / 200916/7/2009
THE COMMISSIONER OF INCOME TAX DELHI vs C.B.K.R.ENTERPRISES
ITA - 729 / 200916/7/2009
THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES
ITA - 354 / 200916/7/2009
THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES
ITA - 344 / 200916/7/2009
THE COMMISSIONER OF INCOME TAX-VII vs C.B.K.R. ENTERPRISES
ITA - 347 / 200916/7/2009
THE COMMISSIONER OF INCOME TAX vs TRANS BHARAT AVIATION P.LTD.
ITA - 891 / 200816/7/2009
THE COMMISSIONER OF INCOME TAX-XVII vs TRANS BHARAT AVIATION (P) LTD
ITA/891/200816/7/2009
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA/431/200915/7/2009
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 431 / 200915/7/2009
NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER
ITA - 842 / 200914/7/2009
NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER
ITA - 841 / 200914/7/2009
SALORA INTERNATIONAL LTD. vs THE COMMISSIONER OF INCOME TAX
ITA - 699 / 200914/7/2009
