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ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX vs BHARAT SEATS LIMITED
ITA - 1011 / 20078/10/2010
DIRECTOR OF INCOME TAX (EXEMPTIONS) vs EDUCATION SOCIETY
ITA/1480/20108/10/2010
COMMISSIONER OF INCOME TAX vs SHARAT ANAND
ITA - 1569 / 20108/10/2010
COMMISSIONER OF INCOME TAX vs ESPN SOFTWARE INDIA PVT LTD
ITA - 1571 / 20108/10/2010
INCOME TAX vs MADAN LAL DAWAR
ITA/1554/20107/10/2010
INCOME TAX vs RAMESH KAKKAR
ITA/1550/20107/10/2010
CIT vs MADAN LAL DAWAR
ITA - 1554 / 20107/10/2010
CIT vs RAMESH KAKKAR
ITA - 1550 / 20107/10/2010
COMMISSIONER OF INCOME TAX vs SUVIDHA FINLEASE LTD
ITA - 1548 / 20107/10/2010
INCOME TAX vs SHRI BHAGIRATH AGGARWAL
ITA/1551/20107/10/2010
INCOME TAX vs SHRI BHAGIRATH AGGARWAL
ITA/1555/20107/10/2010
COMMISSIONER OF INCOME TAX vs BHAGIRATH AGGARWAL
ITA - 1555 / 20107/10/2010
COMMISSIONER OF INCOME TAX vs BHAGIRATH AGGARWAL
ITA - 1551 / 20107/10/2010
COMMISSIONER OF INCOME TAX vs KUBER TOBACCO PRODUCTS PVT LTD
ITA/1159/20106/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs KUBER TOBACCO PRODUCTS PVT LTD
ITA - 1161 / 20106/10/2010
THE COMMISSIONER OFINCOME TAX vs INDO RAMA SYNTHETICS (I) LTD.
ITA - 346 / 20106/10/2010
COMMISSIONER OFINCOME TAX vs JINDAL STAINLESS LIMITED
ITA/1500/20106/10/2010
COMMISSIONER OF INCOME TAX vs INDUSTRIES (PVT. LTD.)
ITA/1542/20105/10/2010
CIT vs NATRAJ ALBUM INDUSTRIES (PVT.) LTD
ITA - 1542 / 20105/10/2010
INCOME TAX vs M/S. DHINGRA METAL WORKS
ITA/1111/20104/10/2010