← All Benches
ITAT Delhi Bench
80,939 judgments
Deputy Commissioner of Income Tax vs CURLS & CURVES INDIA LTD.
ITA-1093/200829/10/2010
DEPUTY COMMISSIONER OF INCOME TAX vs CURLS & CURVES INDIA LTD.
ITA - 1093 / 200829/10/2010
THE COMMISSIONER OF INCOME TAX vs M/S OSWAL AGRO MILLS LTD.
ITA/158/200627/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX - IV vs SIR SHADI LAL
ITA - 1645 / 201026/10/2010
CIT vs MOTHER SON DAIRY FOOD & PROCESSING LTD
ITA - 1641 / 201026/10/2010
CIT vs DWARKA TELELINKS PVT LTD
ITA - 1651 / 201026/10/2010
COMMISSIONER OF INCOME TAX vs SAIBAL CHANDRA KAR
ITA - 1615 / 201025/10/2010
COMMISSIONER OF INCOME TAX vs SUNIL GUPTA HUF
ITA - 1614 / 201025/10/2010
CIT vs EMPEROR INTERNATIONAL LTD
ITA - 1613 / 201025/10/2010
KAS MOVIE MAKERS PVT LTD
ITA - 1611 / 201025/10/2010
COMMISSIONER OF INCOME TAX vs ASHOK MEHRA
ITA/801/200925/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
MOUNT SHIVALIK SECFIN PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 1665 / 201025/10/2010
COMMISSIONER OF INCOME TAX vs INFRA SOFT TECHNOLOGIES LTD.
ITA - 708 / 200821/10/2010
COMMISSIONER OF INCOME TAX vs INFRA SOFT TECHNOLOGIES LTD
ITA/708/200821/10/2010
MOTHER DAIRY FRUIT & VEGETABLE P.LTD. vs COMMISSIONER OF INOCME TAX
ITA/980/200919/10/2010
HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMISSIONER OF INCOME TAX vs NOKIA INDIA P.LTD.
ITA - 1165 / 200919/10/2010
COMMISSIONER OF INCOME TAX vs PNB FINANCE & INDUSTRIES LTD
ITA/306/201018/10/2010
COMMISSIONER OF INCOME TAX vs BIMLA GUPTA
ITA - 1565 / 20108/10/2010
C.I.T vs DENSO INDIA LTD
ITA/16/20088/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
THE COMMISSIONER OF INCOME TAX vs SUMI MOTHERSON INNOVATIVE ENGINEERING LTD.
ITA/863/20098/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL