COMMISSIONER OF INCOME TAX vs. SUVIDHA FINLEASE LTD
ITA - 1548 / 2010HC Delhi07 October 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI #1 ITA 1548/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. Rashmi Chopra, Adv. versus . SUVIDHA FINLEASE LTD ..... Respondent Through None CORAM: HON?BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 07.10.2010 CM No. 17621/2010 (Exemption) Allowed, subject to all just exceptions. CM stands disposed of. ITA No. 1548/2010 Issue notice, returnable on 25th October, 2010. The appeal be linked with ITA No. 904/2009. Ms. Rashmi Chopra undertakes to effect service by ordinary mode as well as dasti. . . . CHIEF JUSTICE . . . OCTOBER 07, 2010 MANMOHAN, J kapil
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