← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs TURNER BROADCASTING SYSTEM ASIA INC
ITA/142/201127/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs TECHSPAN INDIA PVT LTD
ITA - 2003 / 201027/1/2011
CIT vs KRBL LTD
ITA - 90 / 201125/1/2011
CIT vs TRIVENI ENGINEERING & INDSUTRIAL LTD
ITA - 88 / 201125/1/2011
COMMISSIONER OF INCOME TAX V vs R.J.WOOD P.LTD.
ITA/261/200725/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX V vs R.J.WOOD P.LTD. DELHI
ITA/363/200725/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX V vs R.J.WOOD P.LTD.
ITA/335/200725/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DELHI IV vs AGRA BEVERAGES CORPORATION P. LTD.
ITA - 966 / 200925/1/2011
PEARSON EDUCATION PTE LTD vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 162 / 201124/1/2011
COMMISSIONER OF INCOME TAX DELHI VII vs CHADHA AUTOMOBILE
ITA/730/200824/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DELHI VI vs WHIRPHOOL OF INDIA LTD.
ITA/1154/200824/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DHARAMPAL SATYAPAL vs C.I.T.
ITA - 4 / 199924/1/2011
COMMISSIONER OF INCOME TAX DELHI VI vs WHIRPHOOL OF INDIA LTD.
ITA - 1154 / 200824/1/2011
INDIAN SUMMER
ITA - 80 / 201121/1/2011
CIT vs NAVYUG SEWING MACHINE CO LTD
ITA - 74 / 201120/1/2011
COMMISSIONER OF INCOME TAX-III vs (KELVINATOR OF INDIA LTD.)
ITA/46/200419/1/2011
COMMR OF I.T. DELHI-2 vs KELVINATOR OF INDIA LTD
ITA - 39 / 199919/1/2011
CIT vs TRISHLA
ITA - 53 / 201118/1/2011
CIT vs HS MOHINDRA TRADERS
ITA - 77 / 201117/1/2011
CIT vs GREEN WORLD CORPORATION
ITA - 110 / 201117/1/2011
