← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs M/S ESCORTS LTD.
ITA - 14 / 19991/2/2011
CIT vs VARUN BEHL
ITA - 134 / 201131/1/2011
CIT vs ASHWANI KUMAR GUPTA
ITA - 117 / 201131/1/2011
COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.
ITA/981/200831/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs UP BONE MILLS INDIA LTD
ITA/2094/201031/1/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
S.K.BAHADUR
ITA/1604/200631/1/2011
HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX vs DSD INDUSTRIEANLAGEN GMBH
ITA - 1568 / 201031/1/2011
C.I.T vs WHIRLPOOL OF INDIA LTD
ITA - 1153 / 200831/1/2011
S.K.BAHADUR vs UOI THR. C.I.T.
ITA - 363 / 200931/1/2011
COMMISSIONER OF INCOME TAX vs OASIS HOSPITALITIES (PVT.) LTD.
ITA-2093/201031/1/2011
ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. vs DIRECTOR OF INCOME TAX
ITA-131/200331/1/2011
THE DIRECTOR OF INCOME TAX vs DSD NOELL GMBH
ITA-1392/201031/1/2011
COMMISSIONER OF INCOME TAX, DELHI II vs MAHINDRA FINLEASE P. LTD.
ITA-981/200831/1/2011
S.K.BAHADUR vs UNION OF INDIA
ITA-1604/200631/1/2011
CIT vs OASIS HOSPITALITIES PVT LTD
ITA - 2093 / 201031/1/2011
COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.
ITA - 981 / 200831/1/2011
CIT vs VENAND PROPERTIES PVT LTD
ITA - 199 / 201131/1/2011
M/S CENTRAL INDIA ELECTRIC SUPPLY CO.LTD vs ITO-COMPANY CIRCLE X & ORS
ITA - 17 / 199928/1/2011
CIT vs VANSH ELECTROMECHANICAL DEVICE
ITA - 198 / 201127/1/2011
THE COMMISSIONER OF INCOME TAX vs FLEX INDUSTRIES LTD
ITA - 111 / 201127/1/2011
