← All Benches
ITAT Delhi Bench
80,939 judgments
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE GREENS LTD
ITA - 293 / 201117/2/2011
KRISHAN KUMAR SETHI
ITA/209/201117/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs PETRONET LNG LTD
ITA/290/201117/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs CARGILL GLOBAL TRADING PVT LTD
ITA/331/201117/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs CARGILL GLOBAL TRADING PVT LTD
ITA - 331 / 201117/2/2011
CIT vs PETRONET LNG LTD
ITA - 290 / 201117/2/2011
CIT vs ENCORP E-SERVICE LTD
ITA - 287 / 201117/2/2011
CIT vs MICROSOFT CORP PVT LTD
ITA - 239 / 201110/2/2011
CIT vs JAI DEV
ITA/16/201110/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
DY.DIR. OF I.T. vs SHANTI DEVI PROGRESSIVE EDU.SOCY
ITA - 93 / 199910/2/2011
CIT vs TUAREG MARKETING PVT LTD
ITA - 224 / 20119/2/2011
CIT vs SAINIK MINING AND ALLIED SERVICES LTD
ITA - 223 / 20119/2/2011
CIT vs VATIKA HOTELS PVT LTD
ITA/222/20119/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs USHA COMPUTEL PVT LTD
ITA - 229 / 20119/2/2011
CIT vs VATIKA HOTELS PVT LTD
ITA - 222 / 20119/2/2011
KALAWATI AGARWAL
ITA - 273 / 20118/2/2011
M/S TITANOR COMPONENTS LTD vs CIT & ANR
ITA - 24 / 19994/2/2011
COMMISSIONER OF INCOME TAX vs ASIAN HOTELS LTD.
ITA/656/20093/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs SAFETAG INTERNATIONAL INDIA PVT LTD
ITA/355/20103/2/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs JOGINDERPAL
ITA - 235 / 20112/2/2011
