← All Benches
ITAT Delhi Bench
80,939 judgments
Commissioner of Income Tax-IV
ITA/338/20118/11/2011
The Commissioner of Income Tax-X
ITA/349/20118/11/2011
CIT vs SHRUTI FASTENERS LTD
ITA - 1199 / 20114/11/2011
CIT vs AMWAY INDIA ENTERPRISES PVT LTD
ITA - 629 / 20114/11/2011
COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES PVT. LTD.
ITA/629/20114/11/2011
COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES
ITA/484/20114/11/2011
COMMISSIONER OF INCOME TAX vs M/S ASAHI INDIA SAFETY GLASS LTD.
ITA/1110/20064/11/2011
COMMISSIONER OF INCOME TAX vs M/S ASAHI INDIA SAFETY GLASS LTD.
ITA/1111/20064/11/2011
COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES PVT. LTD.
ITA/396/20104/11/2011
Sood Brij & Associates
ITA/1154/20114/11/2011
THE COMMISSIONER OF INCOME TAX vs SQL STAR INTERNATIONAL LTD.
ITA/1399/20092/11/2011
COMMISSIONER OF INCOME TAX vs NOKIA INDIA PVT LTD
ITA - 190 / 20102/11/2011
COMMISSIONER OF INCOME TAX vs NOKIA INDIA PVT LTD
ITA - 133 / 20102/11/2011
OXFORD SOFTECK PVT LTD vs ASST COMMISSIONER OF INCOME TAX
ITA - 1198 / 20112/11/2011
CIT vs MONI KUMAR SUBBA
ITA - 1185 / 20111/11/2011
CIT vs BNB CONSTRUCTIONS PVT LTD
ITA - 1184 / 20111/11/2011
DPS vs COMMISSIONER OF INCOME TAX, NEW DELHI
ITA/900/201031/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX -XVII vs DPS, NEW DELHI
ITA/787/200931/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA/780/200931/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
DELHI PUBLIC SCHOOL BLOCK C POCKET 5 VASANT KUNJ vs COMMISSIONER OF INCOME TAX
ITA/610/201031/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
