← All Benches
ITAT Delhi Bench
80,939 judgments
THE COMMISIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA/458/200931/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA/414/200931/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX -XVII vs DPS, NEW DELHI
ITA - 787 / 200931/10/2011
THE COMMISSIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA - 780 / 200931/10/2011
THE COMMISIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA - 458 / 200931/10/2011
THE COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA - 414 / 200931/10/2011
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-900/201031/10/2011
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-898/201031/10/2011
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-787/200931/10/2011
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-780/200931/10/2011
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-612/201031/10/2011
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-611/201031/10/2011
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-610/201031/10/2011
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-458/200931/10/2011
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-414/200931/10/2011
THE COMMISSIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA/345/200931/10/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-345/200931/10/2011
COMMISSIONER OF INCOME TAX vs HARNARAIN
ITA-2072/201031/10/2011
KCA ALLIED SERVICES PVT LTD vs ITO WARD 5(1)
ITA - 1187 / 201124/10/2011
INTEGRATED DATA BASE & RESEARCH CENTRE PVT LTD vs INCOME TAX OFFICER
ITA - 1186 / 201124/10/2011
