← All Benches
ITAT Delhi Bench
80,939 judgments
BRY AIR ASIA PVT LTD
ITA - 1209 / 201116/11/2011
CIT vs SIR SHADI LAL ENTERPRISES LTD
ITA - 452 / 201116/11/2011
EFUNDS IT SOLUTION GROUP INC vs ASSISTANT DIRECTOR OF INCOME TAX
ITA - 1200 / 201115/11/2011
THE COMMISSIONER OF INCOME TAX vs M/S SARDAR EXHIBITORS P. LTD.
ITA/670/200515/11/2011
COMMISSIONER OF INCOME TAX (CENTRAL)-I
ITA/928/201115/11/2011
KRISHANK BHARATI COOPERATIVE LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 1215 / 201114/11/2011
CONTROLA & SWITCHGEAR CO LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/1155/201114/11/2011
THE COMMISSIONER OF INCOME TAX vs M/S JAGATJIT INDUSTRIES LTD.
ITA - 187 / 200411/11/2011
M/S JAGAJIT INDUSTRIES LTD vs DY. COMMR OF I.T.
ITA - 84 / 200111/11/2011
JAGATJIT INDUSTRIES LTD vs DY.COMMR.OF INCOME TAX,CENTRAL-VI
ITA - 141 / 200011/11/2011
M/S ATMA RAM PROPERTIES PRIVATE LIMITED
ITA/52/201011/11/2011
M/S JAGATJIT INDUSTRIES LIMITED GURGAON vs DY. COMMISSIONER OF INCOME TAX
ITA/84/200111/11/2011
VENAD PROPERTIES PRIVATE LIMITED
ITA/1525/201011/11/2011
JAGATJIT INDUSTRIES LTD. vs DY.COMMR.OF INCOME TAX,CENTRAL-VI
ITA/141/200011/11/2011
COMMISSIONER OF INCOME TAX vs M/S JAGATJIT INDUSTRIES LIMITED
ITA/187/200411/11/2011
COMMR. OF INCOME TAX DELHI & ORS vs B.K.BHAGAT
ITA - 45 / 20009/11/2011
COMMISSIONER OF INCOME TAX vs MEERA CHATTERJEE
ITA - 341 / 20039/11/2011
Date of order: 9th November, 2011 vs ASHA DALMIA
ITA/328/20029/11/2011
COMMISSIONER OF INCOME TAX vs MEERA CHATTERJEE
ITA/341/20039/11/2011
CIT vs FRANCIS WACZIARG
ITA - 338 / 20118/11/2011