← All Benches
ITAT Delhi Bench
77,550 judgments
COMMISSIONER OF INCOME TAX DELHI IV vs D.S.PROMOTERS & DEVELOPERS P. LTD.
ITA/654/20081/5/2009
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX vs ACCORDIS HEALTHCARE (P) LTD
ITA - 246 / 200921/4/2009
M/s JAY BHARAT MARUTI LTD vs COMMISSIONER OF INCOME TAX
ITA/501/200720/4/2009
THE COMMISSIONER OF INCOME TAX CENTRAL I vs MESCO PHARMACEUTICALS LTD.
ITA - 467 / 200917/4/2009
COMMISSIONER OF INCOME TAX DELHI VI vs THE PRINTERS HOUSE P.LTD.
ITA - 227 / 200916/4/2009
C.I.T vs ASHOK KHETRAPAL
ITA - 1139 / 200815/4/2009
COMMISSIONER OF INCOME TAX DELHI X vs SUNITA SAXENA
ITA - 862 / 200815/4/2009
THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD
ITA - 1323 / 200815/4/2009
COMMISSIONER OF INCOME TAX vs KAMAL GUPTA
ITA - 203 / 200815/4/2009
COMMISSIONER OF INCOME TAX vs PRASHANT KUMAR DASH
ITA - 1202 / 200815/4/2009
COMMISSIONER OF INCOME TAX DELHI X vs ANAND SAXENA
ITA - 655 / 200815/4/2009
COMMISSIONER OF INCOME TAX vs PADAM CHAND GUPTA
ITA - 207 / 200815/4/2009
COMMISSIONER OF INCOME TAX vs PAWAN GUPTA
ITA - 200 / 200815/4/2009
COMMISSIONER OF INCOME TAX vs PAWAN GUPTA
ITA/200/200815/4/2009
COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA (BROS.) P.LTD.
ITA - 211 / 200915/4/2009
COMMISSIONER OF INCOME TAX DEL vs SINGAPORE AIRLINES LTD.
ITA/306/200513/4/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX (TDS) vs BELAIR TRAVELS & CARGO (P) LTD.
ITA/336/200813/4/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX TDS vs BRITISH AIRWAY PLC
ITA/256/200613/4/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL
ITA/119/200613/4/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIROWAYS INTERNATIONA
ITA/51/200613/4/2009
CASES PERTAINING TO SPL.DIVISION BENCHES
