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ITAT Delhi Bench

77,654 judgments

CIT vs DWARKA TELELINKS PVT LTD

ITA - 1651 / 201026/10/2010

COMMISSIONER OF INCOME TAX vs SAIBAL CHANDRA KAR

ITA - 1615 / 201025/10/2010

COMMISSIONER OF INCOME TAX vs SUNIL GUPTA HUF

ITA - 1614 / 201025/10/2010

CIT vs EMPEROR INTERNATIONAL LTD

ITA - 1613 / 201025/10/2010

KAS MOVIE MAKERS PVT LTD

ITA - 1611 / 201025/10/2010

COMMISSIONER OF INCOME TAX vs ASHOK MEHRA

ITA/801/200925/10/2010

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

MOUNT SHIVALIK SECFIN PVT LTD vs COMMISSIONER OF INCOME TAX

ITA - 1665 / 201025/10/2010

COMMISSIONER OF INCOME TAX vs INFRA SOFT TECHNOLOGIES LTD.

ITA - 708 / 200821/10/2010

COMMISSIONER OF INCOME TAX vs INFRA SOFT TECHNOLOGIES LTD

ITA/708/200821/10/2010

MOTHER DAIRY FRUIT & VEGETABLE P.LTD. vs COMMISSIONER OF INOCME TAX

ITA/980/200919/10/2010

HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

COMMISSIONER OF INCOME TAX vs NOKIA INDIA P.LTD.

ITA - 1165 / 200919/10/2010

COMMISSIONER OF INCOME TAX vs PNB FINANCE & INDUSTRIES LTD

ITA/306/201018/10/2010

COMMISSIONER OF INCOME TAX vs BIMLA GUPTA

ITA - 1565 / 20108/10/2010

C.I.T vs DENSO INDIA LTD

ITA/16/20088/10/2010

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

THE COMMISSIONER OF INCOME TAX vs SUMI MOTHERSON INNOVATIVE ENGINEERING LTD.

ITA/863/20098/10/2010

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

COMMISSIONER OF INCOME TAX vs BHARAT SEATS LIMITED

ITA - 1011 / 20078/10/2010

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs EDUCATION SOCIETY

ITA/1480/20108/10/2010

COMMISSIONER OF INCOME TAX vs SHARAT ANAND

ITA - 1569 / 20108/10/2010

COMMISSIONER OF INCOME TAX vs ESPN SOFTWARE INDIA PVT LTD

ITA - 1571 / 20108/10/2010

INCOME TAX vs MADAN LAL DAWAR

ITA/1554/20107/10/2010