← All Benches
ITAT Delhi Bench
77,654 judgments
CIT vs MAHARASHTRA SEAMLESS LTD
ITA - 1748 / 201011/11/2010
CIT vs MCS LTD
ITA - 1744 / 201011/11/2010
CIT vs BS SONS
ITA - 1726 / 201010/11/2010
COMMISSIONER OF INCOME TAX vs NANDITA SHUNIK
ITA - 1715 / 20109/11/2010
CIT vs CHARU MERCHANDISING PVT LTD
ITA - 1709 / 20109/11/2010
CIT vs CITICORP MARUTI FINANCE LIMITED
ITA/1712/20109/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
CIT vs CITICORP MARUTI FINANCE LIMITED
ITA - 1712 / 20109/11/2010
CIT vs NET 4 INDIA LTD
ITA - 1694 / 20108/11/2010
TWENTY FIRST CENTURY FINANCE LTD. vs COMMISSIONR OF INCOME TAX
ITA - 1380 / 20098/11/2010
CIT vs LUTHRA & LUTHRA LAW OFFICE
ITA - 1695 / 20108/11/2010
THE COMMISSIONER OF INCOME TAX vs SEEMA SINGHAL
ITA - 1660 / 20101/11/2010
KARAN RAGHAV EXPORT P LTD
ITA/955/20101/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
THE COMMISSIONER OF INCOME TAX vs MANISH GOYAL
ITA - 1662 / 20101/11/2010
THE COMMISSIONER OF INCOME TAX vs MACHINO PLASTIC LTD
ITA - 1659 / 20101/11/2010
COMMISSIONER OF INCOME TAX vs PANNA LAL SAREES PVT LTD
ITA - 1675 / 201029/10/2010
Deputy Commissioner of Income Tax vs CURLS & CURVES INDIA LTD.
ITA-1093/200829/10/2010
DEPUTY COMMISSIONER OF INCOME TAX vs CURLS & CURVES INDIA LTD.
ITA - 1093 / 200829/10/2010
THE COMMISSIONER OF INCOME TAX vs M/S OSWAL AGRO MILLS LTD.
ITA/158/200627/10/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX - IV vs SIR SHADI LAL
ITA - 1645 / 201026/10/2010
CIT vs MOTHER SON DAIRY FOOD & PROCESSING LTD
ITA - 1641 / 201026/10/2010