← All Benches

ITAT Delhi Bench

77,807 judgments

CIT vs PAWAN HANS HELICOPTERS LTD

ITA - 1273 / 20112/2/2012

COMMISSIONER OF INCOME TAX vs KANTI BHAI DAMANI

ITA/190/20062/2/2012

ARTECH INFOSYSTEMS PVT LTD vs COMMISSIONRER OF INCOME TAX DELHI I & ANR

W.P.(C)-7931/201031/1/2012

SMCC CONSTRUCTION INDIA LTD. vs DY. COMMISSIONER OF INCOME TAX

W.P.(C)-3440/200731/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 61 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 60 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 59 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 52 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 53 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 54 / 201231/1/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC CO LTD

ITA - 58 / 201231/1/2012

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA/967/200930/1/2012

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs MOTHER DAIRY FOOD PROCESSING LTD.

ITA/313/201130/1/2012

CIT vs MOTHER DAIRY FOOD PROCESSING LTD

ITA/312/201130/1/2012

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs MOTHER DAIRY FOOD PROCESSING LTD

ITA/310/201130/1/2012

HON'BLE MR. JUSTICE ANIL KUMAR,HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA/1014/200930/1/2012

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA/1003/200930/1/2012

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.

ITA - 967 / 200930/1/2012

CIT vs MOTHER DAIRY FOOD PROCESSING LTD

ITA - 319 / 201130/1/2012

CIT vs MOTHER DAIRY INDIA LTD

ITA - 313 / 201130/1/2012