← All Benches
ITAT Delhi Bench
77,807 judgments
DIRECTOR OF WEALTH TAX (EXEMPTION) vs APARNA ASHRAM
WTA/4/20083/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF WEALTH TAX (EXEMPTION) vs APARNA ASHRAM
WTA/3/20083/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF WEALTH TAX (EXEMPTION) vs APARNA ASHRAM
WTA/2/20083/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF WEALTH TAX (EXEMPTION) vs APARNA ASHRAM
WTA/1/20083/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JINDAL EQUIPMENT LEASING & CONSULTANCY SERVICES LTD
ITA - 69 / 20123/2/2012
CIT vs DELHI GYMKHANA CLUB LTD
ITA - 3 / 20123/2/2012
DIRECTOR OF INCOME TAX vs APARNA ASHRAM
WTA/10/20063/2/2012
CIT vs MUNJAL SHOWA LTD
ITA/149/20113/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs DELHI GYMKHANA CLUB LTD
ITA/4/20123/2/2012
HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MS. JUSTICE PRATIBHA RANI
CIT vs MUNJAL SHOWA LTD
ITA - 150 / 20113/2/2012
CIT vs MUNJAL SHOWA LTD
ITA - 149 / 20113/2/2012
THE COMMISSIONER OF INCOME TAX vs VIRENDRA BHATNAGAR SANSTHAN
ITA/320/20093/2/2012
COMMISSIONER OF INCOME TAX vs INDIAN SUGAR EXIM CORPORATION LTD
ITA/496/20103/2/2012
CIT vs WIMCO SEEDLING LTD
ITA - 81 / 20123/2/2012
CIT vs JINDAL EQUIPMENT LEASING & CONSULTANCY SERVICES LTD
ITA - 68 / 20123/2/2012
CIT vs INTERNATIONAL LAND DEVELOPMENT PVT LTD
ITA/1296/20112/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PRASAD & CO
ITA/219/20112/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PAWAN HANS HELICOPTERS LTD
ITA/1273/20112/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PAWAN HANS HELICOPTERS LTD
ITA/1274/20112/2/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PAWAN HANS HELICOPTERS LTD
ITA - 1274 / 20112/2/2012
