← All Benches
ITAT Delhi Bench
77,807 judgments
CIT vs MOTHER DAIRY FOOD PROCESSING LTD
ITA - 310 / 201130/1/2012
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 1015 / 200930/1/2012
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 1014 / 200930/1/2012
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 1003 / 200930/1/2012
ORIENTAL BANK OF COMMERCE vs DY COMMISSIONER OF INCOME TAX
ITA - 1138 / 201130/1/2012
COMMISSIONER OF INCOME TAX vs MOHAN MEAKIN LTD.
ITA - 964 / 200930/1/2012
COMMISSIONER OF INCOME TAX DEL vs INDIAN SUGAR & GEN.INDU.EX.IMP
ITA - 645 / 200530/1/2012
COMISSIONER OF INCOME TAX
ITA/1925/201030/1/2012
COMMISSIONER OF INCOME TAX DEL
ITA/645/200530/1/2012
KHANNA AND ANNADHANAM
ITA - 77 / 201230/1/2012
CIT vs MULTIMEDIA & ENTERTAINMENT LTD
ITA - 33 / 201227/1/2012
CIT vs SEHGAL INVESTMENT PVT LTD
ITA - 76 / 201225/1/2012
CIT vs ANKIT GUPTA
ITA - 32 / 201225/1/2012
CIT vs U LIKE PROMOTERS PVT LTD
ITA/1529/201024/1/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs U LIKE PROMOTERS PVT LTD
ITA/1532/201024/1/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
ITA Nos. 1528/2010, 1529/2010, 1530/2010 & 1532/2010 vs ULIKE PROMOTERS PVT LTD
ITA/1528/201024/1/2012
T & T Motors Ltd
ITA/899/201024/1/2012
CIT vs HEADSTRONG SERVICES INDIA PVT LTD
ITA - 50 / 201223/1/2012
CIT vs TEDCO GRANITE LTD
ITA/414/201123/1/2012
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ASHOKA MARKETING LTD
ITA - 818 / 201123/1/2012
