← All Benches
ITAT Delhi Bench
77,549 judgments
CIT vs KRISHNA JAIN
ITA - 1780 / 201029/11/2012
COMMISSIONER OF NCOME TAX vs ANSAL BUILDWELL LIMITED
ITA - 169 / 200829/11/2012
CIT vs DELHI INDUSTRIES & ENTERPRISES
ITA - 392 / 201229/11/2012
CIT vs DELHI INDUSTRIES & ENTERPRISES
ITA - 393 / 201229/11/2012
CIT vs DELHI INDUSTRIES & ENTERPRISES
ITA - 403 / 201229/11/2012
THE COMMISSIONER OF INCOME TAX, DELHI vs SMT. RENU GUPTA
ITA - 156 / 200929/11/2012
CIT vs DELHI INDUSTRIES ENTERPRISES
ITA - 420 / 201229/11/2012
CIT vs DELHI INDUSTRIES & ENTERPRISES
ITA - 428 / 201229/11/2012
GARG DYEING & PROCESSING INDUSTRIES vs ASSTT COMMISSIONER OF INCOME TAX
ITA/319/201222/11/2012
COMMISSIONER OF INCOME TAX IV vs FAIR FINVEST LTD
ITA/232/201222/11/2012
CIT vs FLEX SECURITIES LTD
ITA - 642 / 201221/11/2012
CIT vs CAPITAL FACTORS & ASSET RECONSTRUCTION
ITA - 643 / 201221/11/2012
CIT vs NESTLE INDIA LTD
ITA - 644 / 201221/11/2012
CIT vs MEHTA CHARITABLE PRAJNALAYA TRUST
ITA/1050/201120/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ICC INDIA P. LTD
ITA/396/201220/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs VODAFONE ESSAR SOUTH LTD
ITA/119/201220/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MEHTA CHARITABLE PRAJNALAYA TRUST
ITA/1051/201120/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX EXEMPTIONS vs MEHTA CHARITABLE PRAJNALAY TRUST
ITA/770/201120/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JRM STEEL PVT LTD
ITA/639/201220/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JRM STEEL PVT LTD
ITA/638/201220/11/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
