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ITAT Delhi Bench

77,657 judgments

DIRECTOR OF INCOME TAX vs QUALCOMM INCORPORATED NEW DELHI

ITA/7/201514/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs QUALCOMM INCORPORATED NEW DELHI

ITA/6/201514/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs QUALCOMM INCORPORATED NEW DELHI

ITA/10/201514/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs QUALCOMM INCORPORATED NEW DELHI

ITA/9/201514/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

COMMISSIONER OF INCOME TAX-II vs LALIT KUMAR PODDAR

ITA/659/201414/1/2015

CIT vs METAPHOR EXPORTS P LTD

ITA/4/201513/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

THE. COMMISSIONER OFINCOMETAX-IV vs M/S DENSO INDIA LTD

ITA/767/201413/1/2015

THE. COMMISSIONER OFINCOMETAX-IV vs M/S DENSO INDIA LTD

ITA/796/201413/1/2015

CIT vs AMARSON WATCH CO

ITA/540/201212/1/2015

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

C I T vs M/S M.G.F. LTD.

ITA - 62 / 200012/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/381/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/389/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/371/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/387/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/380/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/362/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/373/201412/1/2015

OSWAL AGRO MILLS LTD vs COMMISSIONER OF INCOME TAX

ITA/42/200012/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/388/201412/1/2015

DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs GE JENBACHER GMBH & CO. OHG

ITA/372/201412/1/2015