DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION vs. GE JENBACHER GMBH & CO. OHG
What did the High Court hold?
The High Court directed that for a detailed judgment, reference should be made to the decision dated 12.01.2015 in ITA 352/2014. This implies the current appeals were decided based on that precedent.
What were the facts?
The appeals were filed by the Director of Income Tax (International Taxation) against various respondents, including GE Packaged Power Inc. and GE Jenbacher GmbH & Co. OHG. The specific details of the transactions and assessments are not provided in this excerpt.
What were the issues?
The core legal issues revolve around the taxability of income earned by foreign companies and the interpretation of relevant provisions of the Income Tax Act in the context of international taxation.
AI-generated summary — verify with the full judgment below
ITA 353/2014 and connected matters Page 1 $~7 to 46 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on : 12.01.2015 + ITA 353/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus M/S GE PACKAGED POWER INC. ..... Respondent + ITA 354/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE PACKAGED POWER INC ..... Respondent + ITA 355/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE PACKAGED POWER INC. ..... Respondent + ITA 356/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE PACKAGED POWER INC. ..... Respondent + ITA 357/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE PACKAGED POWER INC ..... Respondent + ITA 358/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 2 versus GE JENBACHER GMBH & CO. OHG ..... Respondent + ITA 359/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE JENBACHER GMBH & CO. OHG ..... Respondent + ITA 360/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE JENBACHER GMBH & CO. OHG ..... Respondent + ITA 361/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE NUOVO PIGNONE S.P.A. ..... Respondent + ITA 362/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE NUOVO PIGNONE S.P.A. ..... Respondent + ITA 363/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE NUOVO PIGNONE S.P.A. ..... Respondent + ITA 364/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 3 GE NUOVO PIGNONE S.P.A. ..... Respondent + ITA 365/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC ..... Respondent + ITA 366/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC ..... Respondent + ITA 367/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC ..... Respondent + ITA 368/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC..... Respondent + ITA 369/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC..... Respondent + ITA 370/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES DISTRIBUTION LLC..... Respondent 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 4 + ITA 371/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent + ITA 372/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent + ITA 373/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent + ITA 374/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent + ITA 375/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent + ITA 376/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE AIRCRAFT ENGINE SERVICES LIMITED ..... Respondent 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 5 + ITA 377/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE AIRCRAFT ENGINE SERVICES LIMITED..... Respondent + ITA 378/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE AIRCRAFT ENGINE SERVICES LIMITED..... Respondent + ITA 379/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE AIRCRAFT ENGINE SERVICES LIMITED..... Respondent + ITA 380/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE AIRCRAFT ENGINE SERVICES LIMITED..... Respondent + ITA 381/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES MALAYSIA SDN BHD..... Respondent + ITA 382/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES MALAYSIA SDN BHD..... Respondent + ITA 383/2014 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 6 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES MALAYSIA SDN BHD ..... Respondent + ITA 384/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES MALAYSIA SDN BHD ..... Respondent + ITA 385/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENGINE SERVICES MALAYSIA SDN BHD ..... Respondent + ITA 386/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus M/S GE JAPAN LTD ..... Respondent + ITA 387/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE JAPAN LTD ..... Respondent + ITA 388/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE JAPAN LTD ..... Respondent + ITA 389/2014 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 7 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE JAPAN LTD ..... Respondent + ITA 390/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE NUOVO PIGNONE S.P.A ..... Respondent + ITA 391/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE NUOVO PIGNONE S.P.A ..... Respondent + ITA 402/2014 DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION ..... Appellant versus GE ENERGY PARTS INC ..... Respondent Through : Sh. Balbir Singh, Sr. Standing Counsel with Ms. Rubal Maini, Advocate, for CIT. Sh. Sachit Jolly and Ms. Gargi Bhatt, Advocates, for the respondent. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % 2015:DHC:268-DB
ITA 353/2014 and connected matters Page 8 For detailed judgment, the decision dated 12.01.2015 in ITA 352/2014 may be referred to. S. RAVINDRA BHAT (JUDGE) R.K. GAUBA (JUDGE) JANUARY 12, 2015 2015:DHC:268-DB
Recent GST High Court judgments
Search GST case law →- Ajay Kumar @ Ajay Sharma vs. Union Of INDIA Rep Thr The Intelligence Officer, Directorate General Of GST Intelligence (Dggi)Jharkhand · 29 Oct 2026
- M/S Maa Shila Traders vs. The State Of BiharPatna · 29 Oct 2026
- M/S Ashish Enterprises vs. Assistant Commissioner Gsto Ward No. 86Delhi · 29 Oct 2026
- M/S Om.S.R. Construction, Through Its Proprietor Mr. Kuldeep Sharma vs. The State Of Jharkhand Through Its Commissioner, Commerical Tax DepartmentJharkhand · 28 Oct 2026
- M/S. Bhanwal Trading And Company vs. The Union Of INDIARajasthan · 28 Oct 2026