← All Benches
ITAT Delhi Bench
77,657 judgments
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/431/201322/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/761/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/418/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/423/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/256/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/252/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/253/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/254/201422/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED
ITA/255/201422/1/2015
COMMISSIONER OF INCOME TAX DELHI-VII vs KAVITA GUPTA
ITA/337/201420/1/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI-VI vs KAVITA GUPTA
ITA/250/201420/1/2015
CASES PERTAINING TO SPL.DIVISION BENCHES
ALL GROW & INVESTMENT P. LTD vs COMMISSIONER OF INCOME TAX
ITA/17/201520/1/2015
COMMISSIONER OF INCOME TAX
ITA/165/200119/1/2015
COMMISSIONER OF INCOME TAX-VIII vs MS. KIRAN KAPOOR
ITA/14/201519/1/2015
DONALDSON INDIA FILTERS SYSTEMS PVT. LTD vs DCIT, CIRCLE 10(1)
ITA/86/201419/1/2015
COMMISSIONER OF INCOME TAX-VIII vs MS. KIRAN KAPOOR
ITA/13/201519/1/2015
COMMISSIONER OF INCOME TAX-VIII vs MS. KIRAN KAPOOR
ITA/15/201519/1/2015
COMMISSIONER OF INCOME TAX- 15 vs M/S RELCOM
ITA/26/201516/1/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
CIT vs CENTRAL WAREHOUSING CORPORATION
ITA/575/201215/1/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
CIT -LARGE TAX PAYERS UNIT vs SRF LTD
ITA/344/201415/1/2015
