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ITAT Delhi Bench

77,657 judgments

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/432/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/535/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/429/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/419/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/759/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/422/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/782/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/530/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/536/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/421/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/522/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/430/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/760/201422/1/2015

COMMISSIONER OF INCOME TAX (C)-II vs MICRA INDIA PVT LTD

ITA/441/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.

ITA/420/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED

ITA/433/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED

ITA/534/201322/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED

ITA/784/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED

ITA/447/201422/1/2015

THE COMMISSIONER OF INCOME TAX (CENTRAL)-I vs MOHAN MEAKINS LIMITED

ITA/783/201422/1/2015