← All Benches
ITAT Delhi Bench
77,657 judgments
HCL LTD. vs THE COMMISSIONER OF INCOME-TAX
ITA - 93 / 20023/2/2015
CIT vs BHARTI TELENET LTD
ITA - 1110 / 20113/2/2015
COMMISSIONER OF INCOME TAX NEW DELHI vs M/S MUTHOOT FINANCIERS,NEW DELHI.
ITA - 336 / 20023/2/2015
HCL LIMITED
ITA/93/20023/2/2015
COMMISSIONER OF INCOME TAX-IV vs HERO HONDA MOTORS LIMITED
ITA/694/20113/2/2015
SANJEEV MITTAL vs COMMISSIONER OF INCOME TAX
ITA/520/20142/2/2015
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 152 / 201230/1/2015
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 151 / 201230/1/2015
CIT vs YUM RESTAURANTS INDIA PVT LTD
ITA - 158 / 201230/1/2015
COMMISSIONER OF INCOME TAX vs SUDHIR DHINGRA
ITA/287/200930/1/2015
COMMISSIONER OF INCOME TAX-VI vs M/S. YUM RESTAURANTS (I) PVT. LTD
ITA/614/201430/1/2015
COMMISSIONER OF INCOME TAX-I vs CENTRE PVT. LTD
ITA/586/201330/1/2015
COMMISSIONER OF INCOME TAX-VI vs M/S YUM RESTAURANTS (I) PVT. LTD.
ITA-614/201430/1/2015
COMMISSIONER OF INCOME TAX-I vs BOUGAINVILLEA MULTIPLEX ENTERTAINMENT CENTRE PVT. LTD.
ITA-586/201330/1/2015
COMMISSIONER OF INCOME TAX vs SUDHIR DHINGRA
ITA-287/200930/1/2015
CIT vs TRANSCEIVERS INDIA LTD
ITA/1224/201128/1/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
M/S QUALCOMM INCORPORATED vs THE ASSISTANT DIRECTOR OF INCOME TAX
ITA/503/201327/1/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
M/S. QUALCOMM INCORPORATED vs THE ASSISTANT DIRECTOR OF INCOME TAX
ITA/502/201327/1/2015
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA
RAJ HANS TOWERS PVT. LTD vs COMMISSIONER OF INCOME TAX-V
ITA/24/201527/1/2015
THE COMMISSIONER OF INCOME TAX (CENTRAL)-III vs NATIONAL INDUSTRIES CORPORATION LTD.
ITA/537/201322/1/2015